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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(1)(i) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(i)A College of Agriculture (including Agricultural Economics [***] [Deleted 'and Animal Husbandry' by Maharashtra Animal and Fishery Sciences University Act, 1998 (Mah. Act No. 17 of 1998).]).