Section 7(2) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019
(2)The Chairperson may, in his absence by reason of leave or illness or for any other reason, authorise any of the other member of the Authority to function as the Chairperson and the member so authorised, shall preside over its meeting. In case of vacancy of Chairperson arising out of suspension, resignation, dismissal or death, the Government shall nominate any other member of the Authority to function as the Chairperson till such time a regular incumbent assumes the office.
