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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)Where for any reason the venue, date or time of the Centre is changed such change will be notified at official website and in two leading local English Newspapers having wide circulation in the State.