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State of Jammu-Kashmir - Section

Section 13 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

13. Conduct of examination.

- (I) The Entrance Test will be conducted on the notified venue, date(s) and time, unless there is an exigency necessitating its change.
(II)Where for any reason the venue, date or time of the Centre is changed such change will be notified at official website and in two leading local English Newspapers having wide circulation in the State.
(III)Candidates should report at the examination Centre 35 minutes before the schedule time for commencement of the Test.
(IV)No. candidate will be allowed to enter the examination hall 30 minutes after commencement of the examination.
(V)Candidates should not carry any textual material, printed or written, bits of papers, or any other material except the admit card inside the hall.
(VI)Where a candidate is found copying/conversing with other candidate(s)/or is in possession of papers, notes, books, calculators, slides, rules, cell phones, pendrives, buletooth devices, I pods, tablet, electronic watch with facility of calculator, Spy camera etc., he/she may be disqualified from appearing in the current examination by the Superintendent of the concerned centre in consultation with the Chief Superintendent, Member Monitoring Squad and/or Govt. Observer and in case of their disagreement, the decision of the majority will prevail and his/her further disqualification for future or any criminal prosecution, if any, will be decided by the Board.
(VII)Candidates shall maintain silence in the examination hall and attend to their papers only and any disturbance in the examination hall shall be deemed as misbehavior and the candidate(s) shall forfeit the right to continue to write the examination which shall be decided in the manner as prescribed in the foregoing clause.
(VIII)Bringing of mobile phones, electronic watch with facility of calculator, pen devices ipods, MP3 players, Bluetooth/Spy camera, pagers calculators or any such electronic gadgets to the examination hall is prohibited and if anyone happens to bring any of these items, the same should be deposited outside the examination hall solely at the risk and responsibility of the concerned candidate.
(IX)No candidate will be allowed to leave the examination hall until expiry of the full allotted time for the paper except where due to ill health it will be extremely difficult for the candidate to stay in the hall and in such case he/she will be allowed to leave the hall without question booklet which can be collected by him/her or by his /her representative only after the Test is over.
(X)Where a candidate fails to report back within the reasonable time after attending natural call, he/she will not be allowed to write the examination.
(XI)A candidate is required to mark responses himself/herself in the Answer Sheet but where a candidate is unable to mark his/her response on the Answer Sheet because of some accident or any other handicap, he/she can be provided a scribe who shall be arranged by the Board only after receiving written request from the candidate or his/her representative at least one day before the commencement of the Test.
(XII)Smoking, taking tea or any other refreshment in the examination Hall/Room is strictly prohibited.