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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Meghalaya - Subsection

Section 7(ii) in Meghalaya Excise (Amendment) Act, 1974

(ii)between the words and punctuation "prescribes" and "having" the words "or any other person as the State Government may, by order, empowered in this behalf' shall be inserted followed by a comma "(,)".