Section 7 in Meghalaya Excise (Amendment) Act, 1974
7. Amendment of Section 41 of the principal Act.
- In Section 41 of the principal Act-(i)between the words and punctuation "officer", and "not" the words "or any other officer" shall be inserted followed by a comma "(,)" ; and(ii)between the words and punctuation "prescribes" and "having" the words "or any other person as the State Government may, by order, empowered in this behalf' shall be inserted followed by a comma "(,)".
