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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Tamilnadu - Subsection

Section 68(2)(c) in Tamil Nadu Pension Rules, 1978

(c)Arrears of pensions, if any in respect of the period for which pension was drawn and disbursed by the Head of office shall also be authorised by the Audit Officer.