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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Tamilnadu - Subsection

Section 68(2) in Tamil Nadu Pension Rules, 1978

(2)
(a)If the pension is payable in his circle of audit, the Audit Officer shall prepare the pension payment order.
(b)The payment of pension shall be effective from the date following the date on which the payment of provisional pension ceased.
(c)Arrears of pensions, if any in respect of the period for which pension was drawn and disbursed by the Head of office shall also be authorised by the Audit Officer.