Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(9)] [Section 34] [Entire Act] State of Rajasthan - Subsection Section 34(9)(i) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (i)the candidate who secured highest number of votes polled for the post of Chairperson shall be declared as elected Chairperson.