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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(9) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(9)At the end of the poll, the Election Officer shall arrange forthwith, the counting of votes polled for the contesting candidates for Chairperson and Member of the Managing committee, separately; and;
(i)the candidate who secured highest number of votes polled for the post of Chairperson shall be declared as elected Chairperson.
(ii)the first eight candidates who secured highest number of votes polled in the descending order shall be declared as elected Member of the Managing Committee.