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State of Punjab - Section

Section 107 in The Punjab Factory Rules, 1952

107. [ Returns. - The Manager of every factory shall furnish to the Chief Inspector or other officer appointed by the State Government in this behalf the following returns, namely :-] [Substituted vide Punjab Government Notification No. GSR 85/CA 63/48/Section 112 Amd. (16)(77), dated 25th August, 1977.]

(1)Annual Return. - On or before the 31st January of each year in Form No. 21, in duplicate.
(2)Half-yearly Return. - On or before the 15th July of each year in Form No. 22, in duplicate.]