Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Punjab - Subsection Section 107(1) in The Punjab Factory Rules, 1952 (1)Annual Return. - On or before the 31st January of each year in Form No. 21, in duplicate.
