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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(d) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(d)to solicit technical, financial, social and other support required for the activities of the Foundation for achieving the above said objectives from different sources permitted by law;