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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(3)To achieve the above said aim, the Foundation shall have the following objectives, namely:--
(a)to facilitate ecological, economic, social and cultural development in the tiger reserve and adjoining landscape;
(b)to provide support to safeguard the natural environment in the tiger reserve and relevant places;
(c)to facilitate the creation of, and or maintenance of such assets as felt necessary for fulfilling the above said objectives;
(d)to solicit technical, financial, social and other support required for the activities of the Foundation for achieving the above said objectives from different sources permitted by law;
(e)to support ecotourism, ecodevelopment, research, environmental education, training, management and advisory aspects in the above and related fields to support the implementing agency; and
(f)anything incidental or ancillary to the above for furthering the above said objectives.