Section 26 in The Haryana Homoeopathic Practitioners (General) Rules, 1975
26. Preparation of Estimates.
- [Section 53(1)]. - (1) The Registrar shall in the month of October each year or on such dates, as the Chairman may fix, cause to be prepared estimates of the Income and Expenditure of the Council for the year commencing on the 1st of April of the next ensuing year and shall submit the same to the Council.(2)Provision shall be made in the estimates for the fulfilment of the liabilities of the Council for carrying out the purposes of the Act.(3)The Council shall consider the estimates submitted to it under sub-rule (1) and may sanction the same with or without any alteration.
