Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Haryana - Subsection Section 26(2) in The Haryana Homoeopathic Practitioners (General) Rules, 1975 (2)Provision shall be made in the estimates for the fulfilment of the liabilities of the Council for carrying out the purposes of the Act.
