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[Cites 0, Cited by 0] [Section 64(4)] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(4)(ii) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(ii)Pay of cook and other servants, if any, employed for the purpose of cooking and serving meals and expenditure towards the salaries of warden and accountant.