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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(4) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(4)"Boarding charges" for the purpose of the grant comprise only the following: -
(i)Cost of foodstuffs.
(ii)Pay of cook and other servants, if any, employed for the purpose of cooking and serving meals and expenditure towards the salaries of warden and accountant.
(iii)Contingencies, i.e., sundry expenses connected with the provision of meals and items such as stationery, oil, cost of clothing, medicines, medical aid, textbooks and soap.
(G. O. Ms. No. 330, Home, dated the 1st February 1960)