Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(1) in Rajasthan Animal Husbandry Service Rules, 1963

(1)All rules and orders in relation to matters covered by these Rules and in force immediately before the commencement of these Rules are hereby repealed:Provided that any action taken under the rules and orders so superseded shall be deemed to have been taken under the provision of these rules.