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State of Rajasthan - Section

Section 36 in Rajasthan Animal Husbandry Service Rules, 1963

36. Repeal and Saving.

(1)All rules and orders in relation to matters covered by these Rules and in force immediately before the commencement of these Rules are hereby repealed:Provided that any action taken under the rules and orders so superseded shall be deemed to have been taken under the provision of these rules.
(2)[ The Rajasthan Sheep and Wool Service Rules, 1975 shall stand repealed with effect from 1.4.2001.] [Inserted by Rajasthan Animal Husbandry Service Rules, 2008, dated 5.2.2008.]