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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(ii) in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

(ii)to any other post in the service must have attained the age of 18 years but must not have attained the age of more than 30 years on July 1 of the year in which recruitment is made :