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State of Uttar Pradesh - Section

Section 10 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

10. Age.

- A candidate for direct recruitment-
(i)to the post of Driver must have attained the age of 21 years, but must not have attained the age of more than 30 years, and
(ii)to any other post in the service must have attained the age of 18 years but must not have attained the age of more than 30 years on July 1 of the year in which recruitment is made :
Provided that the upper age limit in the case of candidates to the Schedules Castes, Schedules Tribes and such other categories as may be notified by the Government from time to time, shall be grater by such number of years as may be specified.]