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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(1) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(1)The qualifications for a person to be appointed as a teacher shall be in consonance with the prevalent qualifications laid down by the National Council of Teachers' Education from time to time.