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Union of India - Section

Section 69 in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

69. Demonstrations.

- No employee shall engage himself or participate in any demonstration which is prejudicial to the interests of the authority sovereignty and integrity of India, the security of the State, friendly relations with foreign States, public order, decency or morality, or which involves contempt of court, defamation or incitement of an offence.