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[Cites 0, Cited by 0] [Section 44(6)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(6)(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)direct the Gram Panchayat to make provision for and to execute or provide any public work or amenity or service of the description referred to in Section 45;