Madhya Pradesh High Court
Smt Bismilla Bee vs Ku Farmeen on 3 February, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 The High Court Of Madhya Pradesh CRR No. 3143 of 2021 (SMT BISMILLA BEE Vs KU FARMEEN) Jabalpur, Dated : 03-02-2022 Heard through Video Conferencing.
Shri Lalji Kushwaha, counsel for the applicant. Shri D.K. Khare, PL for the State. As prayed by learned counsel for the applicant, list after two weeks.
(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2022.02.03 18:04:29 +05'30'