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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in The Punjab Market Committees (Class III) Service Rules, 1989

(2)No person shall be appointed to a post in the service unless he possesses the qualifications and experience as specified against that post in Appendix 'B'.Provided that if no suitable candidate is available for appointment by promotion to a post in the Service such a post, shall be filled in by transfer.