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State of Punjab - Section

Section 8 in The Punjab Market Committees (Class III) Service Rules, 1989

8. Method of recruitment and qualifications.

(1)Subject to the provisions of sub-rule (4), appointments to the service shall be made in the manner specified in Appendix 'B'.Provided that no person shall be appointed on daily wages or on ad hoc basis.
(2)No person shall be appointed to a post in the service unless he possesses the qualifications and experience as specified against that post in Appendix 'B'.Provided that if no suitable candidate is available for appointment by promotion to a post in the Service such a post, shall be filled in by transfer.
(3)All appointments by promotion to the service shall be made by selection on the basis of seniority-cum-merit and no person shall be entitled to claim promotion on the basis of seniority alone.
(4)The following percentage of posts in the Service shall be reserved for each method of appointment indicated for categories mentioned thereunder, namely :-
(a) By direct appointment -  
(i) for members of the Scheduled Castes 25 per cent
(ii) for members of the Backward Classes, 5 per cent
(b) By promotion. -  
(i) for members of the Scheduled Castes 20 per cent
(ii) for members of the Backward Classes, 2 per cent
Provided that reservation in the case of sportsmen, handicapped persons, freedom fighters or for any other category of persons shall also be upto such percentage as may, from time to time, be specified by the Government of Punjab for the corresponding service under it.
(5)No person shall be recruited to any post in the Service by direct appointment unless he possesses knowledge of Punjabi language of Matriculation standard or to its equivalent:Provided that where the qualifications for filling a post by direct appointment are less than Matriculation standard the knowledge of Punjabi language shall be lowered accordingly.