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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)The height of the building shall be governed by the limitations of, Floor Area Ratio, open space (setbacks), and the width of the street facing the plot described as detailed below :
(a)The maximum height of a building shall in no case exceed 1.5 times [the width of the road to which the plot abuts] + the front setback] provided.
(b)If a building abuts on two or more streets of different widths, the building shall be deemed to face upon the street that has the greater width and the height of the building shall be regulated by the width of the street.