Section 46(1)(a) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

(a)The maximum height of a building shall in no case exceed 1.5 times [the width of the road to which the plot abuts] + the front setback] provided.

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