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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(1). Application for recognition, separately or for all subjects in recognition level collectively, shall be accepted in such Form as may be determined, from time to time, by the registrar with the approval of the Board of Madarsa Education.