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State of Uttar Pradesh - Section

Section 5 in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

5. Application Form and Recognition Fee.

(1). Application for recognition, separately or for all subjects in recognition level collectively, shall be accepted in such Form as may be determined, from time to time, by the registrar with the approval of the Board of Madarsa Education.
(2)The prescribed format with the fee mentioned them in the table given below :-
SI.NO. Recognition level Fee for application Fee for recognition Reserved fund Endowment
1. Tahtania 100.00 200.00 1000.00 500.00
2. Fauquania 100.00 300.00 2000.00 500.00
3. Munshi, Maulvi 200.00 1000.00 8000.00 2000.00
4. Alim (Sanviya) 200.00 500.00   1000.00
5. Collective recognition for Munshi Maulvi andAlim. 300.0 1500.00 8000.00 3000.00
6. Kamil (kulliya) 200.00 1500.00   2500.00
7. Fazil (Alia) 200.00 1500.00   2500.00