Section 2 in The Punjab Aided Schools (Security of Service) Act, 1969
2. Definitions.
- In this Act, unless the context otherwise requires, -(a)"aided school" means a school receiving aid from the State Government;(b)"Commissioner" means the Commissioner of Division in which an aided school is situate and includes any other officer authorised by the State Government in this behalf;(c)"Deputy Commissioner" means the Deputy Commissioner of the District in which an aided school is situate and includes any other officer authorised by the State Government in this behalf;(d)"Director" means the Director of Public Instruction Punjab and includes any other officer authorised by the State Governments in this behalf;(e)"employee" means a person in wholetime employment of an aided school.
