Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(d) in The Punjab Aided Schools (Security of Service) Act, 1969

(d)"Director" means the Director of Public Instruction Punjab and includes any other officer authorised by the State Governments in this behalf;