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Union of India - Section

Section 24 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955

24. [ West Bengal] [Substituted by Notification No. G.S.R. 1584(E), dated 22.12.2017.]

  Senior Duty Posts under the State Government 205
  Chief Secretary 1
  Additional Chief Secretary, Home and Hill Affairs Department 1
  Additional Chief Secretary, Forest Department 1
  Additional Chief Secretary, Health and Family WelfareDepartment 1
  Additional Chief Secretary, Finance Department 1
  Additional Chief Secretary, Industry commerce and EnterprisesDepartment 1
  Additional Chief Secretary, Agriculture Department 1
 
  Land reforms Commissioner & Principal Secretary L& LRand RR & R Department 1
  Principal Secretary, Personnel and Administrative Reforms &e-Governance Department 1
  Principal Secretary, Backward Class Welfare Department 1
  Principal Secretary, Panchayat & Rural DevelopmentDepartment 1
  Food Commissioner & Principal Secretary, Food & Civilsupplies Department 1
  Principal Secretary, Higher Education, Science &Technology and Biotech Department 1
  Principal Secretary, Labour Department 1
  Principal Secretary, Micro, Small and Medium Enterprises andTextiles Department 1
  Principal Secretary, Power & Non-Conventional EnergySources Department 1
  Principal Secretary, Public Health Engineering Department 1
  Principal Secretary, Public works Department 1
  Principal Secretary, School Education Department 1
  Principal Secretary, Transport Department 1
  Principal Secretary, Urban Development & Municipal AffairsDepartment 1
  Principal Secretary, Women & Child Development and SocialWelfare Department 1
  Principal Resident Commissioner, Government of West Bengal,New Delhi 1
  Principal Secretary, Fisheries Department 1
  Principal Secretary, Animal Resources Development Department 1
  Principal Secretary, Technical Education & TrainingDepartment 1
  Principal Secretary, Water Resources Investigation &Development Department 1
  Principal Secretary, Information & Cultural AffairsDepartment 1
  Principal Secretary, Irrigation and Waterway Department 1
  Principal Secretary, Minority Affairs and Madrasah EducationDepartment 1
  Municipal Commissioner, Kolkata Municipal Corporation 1
  Chief Commissioner, GST 1
  Commissioner, Presidency Division 1
  Commissioner, Burdwan Divison 1
  Commissioner, Jalpaiguri Division 1
  Commissioner, Malda Division 1
  Commissioner, Medinipur Division 1
  Secretary, Finance (Revenue) 1
  Secretary, Finance (Institutional Finance) 1
  Secretary, Finance (Budget) 1
  Secretary, Finance (Treasury) 1
  Commissioner, GST 2
  Inspector General of Registration & Commissioner, StampRevenue 1
  Secretary, MSME 1
  Secretary, ICE (Commerce & Industries) 1
  MD, WB Industrial Development Corporation 1
  Secretary, HFW (Medical Education) 1
  Secretary, HFW (Infrastructure & Insurance) 1
  Director General, AYUSH 1
  Commissioner, FW & NHM 1
  Commissioner, Food Safety and Standard 1
  Secretary, Planning, Statistics and Programme Monitoring 1
  Secretary, PWD 1
  Secretary, Agriculture Marketing 1
  Secretary, Consumer Affairs Department 1
  Secretary, Co-operation Department 1
  Secretary, Correctional Administration Department 1
  Secretary, Disaster Management and Civil Defence Department 1
  Secretary, Environment Department 1
  Secretary, Fire & Emergency Services Department 1
  Secretary, Food Processing Industries & HorticultureDepartment 1
  Secretary, Information Technology and Electronics Department 1
  Secretary, Self Help Group & Self Employment Department 1
  Secretary, Mass Education and Library Services Department 1
  Secretary, North Bengal Development Department 1
  Secretary, Paschimanchal Unnayan Affairs Department 1
  Secretary, Sunderban Affairs Department 1
  Secretary, Youth Services and Sports Department 1
  Secretary, Tourism Department 1
  Secretary/Special Secretary to Government 3
  Chief Electoral Officer 1
  Commissioner, Social Welfare 1
  Principal Secretary, Gorkhaland Territorial Administration 1
  Labour Commissioner 1
  Commissioner, Panchayats 1
  Commissioner, School Education 1
  Excise Commissioner 1
  Transport Commissioner 1
  Member Secretary, Pollution Control Board 1
  Chief Executive Officer, Kolkata Metropolitan DevelopmentAuthority 1
  Commissioner, MNREGS Programme 1
  Special Resident Commissioner Government of West Bengal 1
  Secretary, UD and MD, HIDCO 1
  Commissioner, Textiles and Sericulture 1
  Director of Employment 1
 
  Director and CEO, WB State Rural Livelihood Mission 1
  Director, SUDA 1
  Director of Land Records & Survey 1
  Commissioner for Backward Classes Welfare 1
  Additional Secretary/Joint Secretary/Commissioner in theDepartment 35  
  Director of Micro, Small and Medium Industries 1
  Director of District Distribution Procurement & Supply 1
  Secretary, Vigilance Commission 1
  Registrar, Co-operative Societies 1
  Director of fisheries 1
  Director, ESI 1
  Commissioner, Agriculture Income Tax & Profession Tax 1
  Advisor, Industries & Additional Resident Commissioner 1
  Director of Industires 1
  Secretary, KMDA 1
  Special Municipal Commissioner, Kolkata Municipal Corporation2  
  Additional Chief Electoral Officer 1
  Mission Director, Education 2
  Special Commissioner, GST 4
  District Magistrate and Collector 25
  Chief Executive Officer, Asansol Durgapur DevelopmentAuthority 1
  Chief Executive Officer, Siliguri Jalpaiguri DevelopmentAuthority 1
  Chief Executive Officer, Haldia Development Authority 1
  Additional District Magistrate/DLLRO 25
  OSD, to Chief Secretary 1
  Commissioner, Asansol Municipal Corporation 1
  Commissioner, Bidhannagar Municipal Corporation 1
  Commissioner, Durgapur Municipal Corporation 1
  Commissioner, Howrah Municipal Corporation 1
  Commissioner, Siliguri Municipal Corporation 1
1 Total Senior Duty Posts 205
2 Central Deputation Reserve not exceeding 40%of item 1 above 82
3 State Deputation Reserve not exceeding 25% ofitem 1 above 51
4 Training Reserve not exceeding 3.5% of item 1above 07
5 Leave Reserve and Junior Posts Reserve notexceeding16.5% of Item 1 above 33
6 Posts to be filled by promotion under Rule 8of the Indian Administrative Service (Recruitment) Rules,1954 notexceeding 33 1/3% of Item 1, 2, 3 & 4 above 115
7 Posts to be filled up by Direct Recruitment(Items 1+2+3+4+5-6) 263
  Total Authorised Strength 378