Union of India - Act
The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955
UNION OF INDIA
India
India
The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955
Rule THE-INDIAN-ADMINISTRATIVE-SERVICE-FIXATION-OF-CADRE-STRENGTH-REGULATIONS-1955 of 1955
- Published on 1 January 1955
- Commenced on 1 January 1955
- [This is the version of this document from 1 January 1955.]
- [Note: The original publication document is not available and this content could not be verified.]
1.
These regulations may be called the Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955.2.
The posts borne on, and the strength and composition of the cadre of the Indian Administrative Service of the various States shall be as specified in the Schedule to these regulations.1. [ Andhra Pradesh] [Notification No. 11031/06//2008-AIS-II(A) dated 18.12.2008]
| 1. [ [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | Senior Duty Posts under the State government | 130 | Minimum tenure for posting (in years) |
| Chief Secretary to the Government of Andhra Pradesh | 1 | - | |
| Additional Chief Secretary to Government | 2 | 2 | |
| Additional Chief Secretary to Government, Agriculture | 1] | 2 | |
| Development Commissioner, Finance | 1 | 2 | |
| Director General, Dr. Marri Chenna Reddy, Human ResourceDevelopment, Institute of Andhra Pradesh | 1 | 2 | |
| Principal Secretary to Government | 14 | 2 | |
| Chief Electoral Officer & Ex-officio Principal Secretaryto Government | 1 | 2 | |
| Commissioner, Commercial Taxes | 1 | 2 | |
| Principal Secretary to Chief Minister | 1 | 2 | |
| Agriculture Production Commissioner & Principal Secretaryto Government | 1 | 2 | |
| Resident Commissioner, Andhra Pradesh Bhawan, New Delhi | 1 | 2 | |
| Commissioners/Special Commissioners | 4 | 2 | |
| [Secretary to Government [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | 11] | 2 | |
| Commissioner-cum-Director, Sugar | 1 | 2 | |
| Commissioner, Relief & EOS | 1 | 2 | |
| Commissioner, Handlooms & Textiles | 1 | 2 | |
| Commissioner of Rural Development | 1 | 2 | |
| Commissioner for Panchayati Raj | 1 | 2 | |
| Commissioner, Employment & Training | 1 | 2 | |
| Commissioner, Women Development & Child Welfare | 1 | 2 | |
| Commissioner, Industries | 1 | 2 | |
| Commissioner, Sericulture | 1 | 2 | |
| Commissioner, TW | 1 | 2 | |
| Commissioner, Transport | 1 | 2 | |
| Secretary to Governor | 1 | 2 | |
| Secretary to Chief Minister | 1 | 2 | |
| Commissioner of Endowments | 1 | 2 | |
| Commissioner for Cooperation & Registrar of CooperativeSocieties | 1 | 2 | |
| Commissioner, Labour | 1 | 2 | |
| Commissioner, Departmental Inquiries | 1 | 2 | |
| Commissioner-cum-Director, Municipal Administration | 1 | 2 | |
| Commissioner, Civil Supplies and EO Secretary , Food CS &CA Dept | 1 | 2 | |
| Commissioner, School Education | 1 | 2 | |
| Commissioner, Technical Education | 1 | 2 | |
| Commissioner, Horticulture | 1 | 2 | |
| Commissioner, Social Welfare | 1 | 2 | |
| Commissioner, Prohibition & Excise | 1 | 2 | |
| Commissioner & IG, Registration & Stamps | 1 | 2 | |
| Commissioner/Director of Marketing | 1 | 2 | |
| Commissioner of Youth Services | 1 | 2 | |
| Commissioner, Family Welfare & EOS, HM & FW Department | 1 | 2 | |
| Commissioner, Shore Area Development Authority | 1 | 2 | |
| Commissioner & Director of Agriculture | 1 | 2 | |
| Commissioner, AP Academy of Rural Development | 1 | 2 | |
| Commissioner/ Special Commissioner, Information & PublicRelations | 1 | 2 | |
| Commissioner, Fisheries | 1 | 2 | |
| Commissioner, AYUSH | 1 | 2 | |
| Commissioner, Collegiate Education | 1 | 2 | |
| Secretary, AP Public Service Commission | 1 | 2 | |
| Additional/ Joint/ Deputy Secretaries | 14 | 2 | |
| [Secretary to CCLA [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | 1] | 2 | |
| Additional/ Joint Secretary to CCLA | 1 | 2 | |
| [Collectors and District Magistrates [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | 13] | 2 | |
| [Joints Collectors [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | 13] | 2 | |
| Deputy Commissioner, Excise | 1 | 2 | |
| Secretary to Commissioner, Excise | 1 | 2 | |
| Director, Civil Supplies | 1 | 2 | |
| Director, Tourism | 1 | 2 | |
| [PO, ITDA/PD, DRDA, CEO, ZP [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | 8] | 2 | |
| Director Social Welfare | 1 | 2 | |
| [Joint Commissioner (CT) [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | 2 | 2 | |
| Deputy Commissioners (CT) | 2] | 2 | |
| Secretary to Commissioner, (CT) | 1 | 2 | |
| [Chief Rationing Officer [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | 1] | 2 | |
| Director of Distilleries & Breweries & AdditionalSecretary to Commissioner, Excise | 1 | 2 | |
| Addl/ Jt. Chief Electoral Officer & EO joint Secretary toGovt. GA (Elec) Department | 1 | 2 | |
| [Directors [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | 28] | 2 | |
| Secretary to Vigilance Commission | 1 | 2 | |
| State Project Director, DPEP | 1 | 2 | |
| Project Director, Aids Cell Society | 1 | 2 | |
| Project Director, Outer Ring Road | 1 | 2 | |
| 1. [ [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | Total Senior Duty Posts | 130] | |
| 2. [ [Substituted by Notification No. G.S.R. 1381(E), dated 10.11.2017.] | Central Deputation Reserve not exceeding 40% of item 1above | 52 | |
| 3. | State Deputation Reserve not exceeding 25% of Item 1 above | 32 | |
| 4. | Training Reserve not exceeding 3.5% of Item 1 above | 04 | |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above | 21 | |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding33 ⅓% of Item 1,2,3 & 4 above | 72 | |
| 7. | Post to be filled up by Direct Recruitment (Items 1+2+3+4+5-6) | 167 | |
| Total Authorised Strength | 239] |
2. [ Arunachal Pradesh-Goa-Mizoram-Union Territories] [Substituted by Notification No. G.S.R. 818(E), dated 28.8.2018 (w.e.f. 22.10.1955).]
| Senior Duty Posts Under The Governments OfArunachal Pradesh- Goa-Mizoram-Union Territories | 219 |
| (I) Posts Under The Government Of ArunachalPradesh: 42 | |
| Chief Secretary | 1 |
| Commissioner,Agriculture Production And AlliedActivities | 1 |
| Principal Secretary(Finance) | 1 |
| Principal Secretary(Home & Vigilance) | 1 |
| Commissioner-Cum-Secretary (Pwd/rwd) | 1 |
| Commissioner-Cum-Secretary (Education) | 1 |
| Commissioner-Cum-Secretary (Power & WaterResources) | 1 |
| Commissioner-Cum-Secretary (Personnel) | 1 |
| Commissioner-Cum-Secretary (Health) | 1 |
| Commissioner Industries And Labour Affair | 1 |
| Principal Secretary To Chief Minister | 1 |
| Secretary (Supply & Transport) | 1 |
| Secretary (Rural Development) | 1 |
| Secretary To Governor | 1 |
| Registrar, Cooperative Societies | 1 |
| Director (Transport) | 1 |
| Director Of Civil Supplies | 1 |
| Director (Education) | 1 |
| Director (Health Services) | 1 |
| Resident Commissioner | 1 |
| Deputy Commissioner (Districts) | 22 |
| (II) Posts Under The Government Of Goa: 23 | |
| Chief Secretary | 1 |
| Principal Secretary (Pwd) | 1 |
| Commissioner/secretary (Finance) | 1 |
| Commissioner/secretary (Education & Health) | 1 |
| Commissioner/secretary (Industries Trade &Commerce Mines) | 1 |
| Secretary To Governor | 1 |
| Secretary To Chief Minister | 1 |
| Secretary To Government | 6 |
| Commissioner (Vat) | 1 |
| Director Of Industries And Mines | 1 |
| Collector/district Magistrate | 2 |
| Commissioner Of Excise | 1 |
| Director (Education) | 1 |
| Director (Tourism) | 1 |
| Resident Commissioner | 1 |
| Director Of Transport | 1 |
| Director , Vigilance | 1 |
| (III) Posts Under The Government Of Mizoram: 32 | |
| Chief Secretary | 1 |
| Development Commissioner | 1 |
| Commissioner & Secretary (Finance) | 1 |
| Commissioner & Secretary (Revenue) | 1 |
| Commissioner & Secretary (Home) | 1 |
| Commissioner & Secretary (Health &Family Welfare) | 1 |
| Commissioner & Secretary (Education) | 1 |
| Secretaries 4 | |
| Secretary To Governor | 1 |
| Secretary To Chief Minister | 1 |
| Registrar, Cooperative Societies | 1 |
| Special Secretaries | 3 |
| Director (Food & Supply) | 1 |
| Director (Industries) | 1 |
| Director (Education) | 1 |
| Deputy Commissioners (Districts) | 8 |
| Resident Commissioner | 1 |
| Director, Ati | 1 |
| Director, Social Welfare | 1 |
| Director, Higher & Technical Education | 1 |
| (Iv) Posts Under The Government Of Andaman &Nicobar Administration: 15 | |
| Chief Secretary | 1 |
| Development Commissioner | 1 |
| Commissioner-Cum-Secretary (Finance) | 1 |
| Commissioner-Cum-Secretary (Shipping AndTransport) | 1 |
| Secretary To Lt. Governor | 1 |
| Deputy Commissioner (Districts) | 3 |
| Secretary (Personnel) | 1 |
| Secretary (Tourism) | 1 |
| Secretary (Health) | 1 |
| Secretary (Education) | 1 |
| Secretary (Rd/lsg & Pwd) | 1 |
| Resident Commissioner | 1 |
| Secretary (Revenue,Agriculture/fisheries/ah&Vs/tribal Welware) | 1 |
| (V) Posts Under The Chandigarh Administration: 9 | |
| Advisor To The Administrator, Chandigarh | 1 |
| Secretary (Home) | 1 |
| Secretary ( Finance) | 1 |
| Deputy Commissioner (Districts) | 1 |
| Joint Secretary (Finance) | 1 |
| Secretaries | 2 |
| Additional Secretary | 1 |
| Additional Deputy Commissioner | 1 |
| (Vi) Posts Under The Government Of Dadra &Nagar Haveli, Daman & Diu: 6 | |
| Development Commissioner | 1 |
| Finance Secretary | 1 |
| Collector/district Magistrate (Daman, Diu AndDadra & Nagar Haveli) | 3 |
| Secretary(Education) | 1 |
| (Vii) Posts Under The Government Of NationalCapital Territory Of Delhi: 75 | |
| Chief Secretary | 1 |
| Financial Commissioner | 1 |
| Principal Secretary (Home) | 1 |
| Principal Secretary (Finance) | 1 |
| Principal Secretary (Ud) | 1 |
| Principal Secretary (Health & F.W) | 1 |
| Principal Secretary (Pwd) | 1 |
| Principal Secretary (Transport) | 1 |
| Principal Secretary (Education) | 1 |
| Chairman, Dsssb | 1 |
| Principal Secretary To Lg | 1 |
| Principal Secretary To Cm | 1 |
| Principal Secretary(Personnel & Training) | 1 |
| Principal Secretary(Gad & Ar) | 1 |
| Chairman, Ndmc | 1 |
| Commissioner-Cum-Secretary (Environment AndForest & Nonconventional Energy) | 1 |
| Commissioner-Cum-Secretary (Art & Culture) | 1 |
| Commissioner & Secretary (Development) | 1 |
| Commissioner & Secretary (Industries) | 1 |
| Commissioner & Secretary (Food & Supply) | 1 |
| Commissioner & Secretary (Planning &Infrastructure) | 1 |
| Commissioner & Secretary (I & Fc) | 1 |
| Divisional Commissioner-Cum-Secretary(Revenue) | 1 |
| Director, Vigilance | 1 |
| Director Of Education | 1 |
| Commissioner (Trades And Taxes) | 1 |
| Commissioner-Cum-Secretary (Health & Fw) | 1 |
| Commissioner Cum Secretary(Higher Education &Tte) | 1 |
| Commissioner-Cum-Secretary (Social Welfare AndWomen & Child Development) | 1 |
| Commissioner (Excise & Entertainment) | 1 |
| Secretary-Cum-Labour Commissioner | 1 |
| Special Commissioner (Transport) | 1 |
| Special Commissioner (Trade & Taxes) | 2 |
| Chief Electoral Officer | 1 |
| Inspector General Of Registration (RevenueDepartment) | 1 |
| Registrar Cooperative Societies | 1 |
| Director (Training & Technical Education) | 1 |
| Director (Higher Education) | 1 |
| Ceo (Disaster Management) | 1 |
| Commissioner-Cum-Secretary(Finance) | 1 |
| Commissioner-Cum-Secretary(Power) | 1 |
| Commissioner , Municipal Corporation | 3 |
| Deputy Commissioner (Districts) | 6 |
| Director Of Training (Utcs) | 1 |
| Director Of Social Welfare | 1 |
| Director Of Agricultural Marketing | 1 |
| Special Secretary (Finance) | 1 |
| Additional Director Of Education (Admn.) | 1 |
| Special Secretary (Health) | 1 |
| Special Secretary (Personnel) | 1 |
| Special Secretary (Ncr) | 1 |
| Special Secretary (Ud) | 1 |
| Special Secretary (Pwd) | 1 |
| Special Secretary To Lg | 1 |
| Director, Women And Child Development | 1 |
| Special Secretary(Home) | 1 |
| Spl. Commissioner(Food Safety) | 1 |
| Special Secretary(Power) | 1 |
| Special Secretary (Vigilance) | 1 |
| Special Secretary (Gad&Ar) | 1 |
| Secretary, New Delhi Municipal Corporation(Ndmc) | 1 |
| Additional Commissioner, Municipal Corporation | 3 |
| Deputy Commissioner, Municipal Corporation | 3 |
| (Viii) Posts UnderThe Government Of Lakshadweep: 3 | |
| Development Commissioner | 1 |
| Collector-Cum-District Magistrate | 1 |
| Secretary(Education) | 1 |
| (Ix) Posts Under The Government Of Pudducherry:14 | |
| Chief Secretary | 1 |
| Secretary (Planning)-Cum-DevelopmentCommissioner | 1 |
| Commissioner-Cum-Secretary (Education AndWelfare) | 1 |
| Commissioner-Cum-Secretary (Finance) | 1 |
| Secretaries To Government | 4 |
| Resident Commissioner | 1 |
| Secretary To Lt. Governor | 1 |
| Secretary To Chief Minister | 1 |
| Collectors 2 |
| 1 | Total Senior Duty Posts | 219 |
| 2. | Central Deputation Reserve Not Exceeding 40% OfItem 1 Above | 87 |
| 3. | State Deputation Reserve Not Exceeding 25% OfItem 1 Above | 54 |
| 4. | Training Reserve Not Exceeding 3.5% Of Item 1Above | 7 |
| 5. | Leave Reserve And Junior Posts Reserve NotExceeding 16.5% Of Item 1 Above | 36 |
| 6. | Posts To Be Filled By Promotion Under Rule 8 OfThe Indian Administrative Service (Recruitment) Rules, 1954 NotExceeding 33 1/3% Of Item 1,2,3 & 4 Above | 122 |
| 7. | Posts To Be Filled Up By Direct Recruitment(Item 1+2+3+4+5-6) | 281 |
| Total Authorised Strength (Item 6+7 Above) | 403 |
3. [ Assam-Meghalaya] [Notification No. 11031/04/2004-AIS-II(A) dated 03.11.2008]
| Senior posts under the State Governments of Assam &Meghalaya | 135 | ||
| Number of Posts | Minimum Tenure of Posting ( in years) | ||
| (i) | Senior Duty posts under the Government of Assam | 97 | |
| Secretary to Government | 1 | ||
| Chairman Chief, Assam Administrative Tribunal | 1 | ||
| Addl. Chief Secretary | 1 | ||
| Principal Secretary to the Government | 7 | ||
| Agriculture Production Commissioner | 1 | ||
| Resident Commissioner, New Delhi | 1 | ||
| Chairman, Board of Revenue | 1 | ||
| Chief Electoral Officer | 1 | ||
| Divisional Commissioner | 4 | ||
| Commissioner and Secretary | 19 | ||
| Commissioner of Taxes | 1 | ||
| Commissioner of Industries | 1 | ||
| Commissioner, P&RD | 1 | ||
| Director General, Assam Administrative Staff College | 1 | ||
| Staff Officer to Chief Secretary | 1 | ||
| Secretary/Additional Secretary/Joint Secretary/ DeputySecretary | 17 | ||
| Commissioner of Transport | |||
| Commissioner of Excise | 1 | ||
| Director, Land Records | 1 | ||
| Registrar of Co-operative Societies | 1 | ||
| Deputy Commissioner Member, Board of Revenue | 23 | ||
| Director, Social Welfare | 1 | ||
| Labour Commissioner | 1 | ||
| PD, DRDA/PD, ITDP/ADC | 8 | ||
| (ii) | Senior Duty Posts under the Government of Meghalaya | 38 | |
| Chief Secretary | 1 | ||
| Chairman, Administrative Reforms | 1 | ||
| Principal Secretary | 3 | ||
| Commissioner and Secretary to Government | 7 | ||
| Commissioner of Division | 1 | ||
| Commissioner & Secretary to Governor | 1 | ||
| Chief Electoral Officer | 1 | ||
| Secretary/Additional Secretary/Joint Secretary/DeputySecretary | 9 | ||
| Director of Food, Civil Supplies & Consumer Affairs | 1 | ||
| Registrar of Cooperative Societies | 1 | ||
| Deputy Commissioners | 7 | ||
| Director, C & R D | 1 | ||
| Commissioner of Taxes | 1 | ||
| Commissioner of Excise | 1 | ||
| ADC/DPO | 2 | ||
| TOTAL | 38 | ||
| 1. | TOTAL Senior Duty Posts (i + ii above) | 135 | |
| 2. | Central Deputation Reserve not exceeding 40% of item 1above | 54 | |
| 3. | State Deputation Reserve not exceeding 25% of Item 1 above | 33 | |
| 4. | Training Reserve not exceeding 3.5% of Item 1 above | 4 | |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above | 22 | |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954, not exceeding33.3% of Items 1,2,3 and 4 above | 75 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 173 | |
| Total Authorized Strength | 248 |
4. [ Bihar] [Notification No. 11031/05/2008-AIS-II(A) dated 30.12.2008]
| Senior Duty Posts under the State Government | 177 | Minimum Tenure of Posting ( in years) | |
| Chief Secretary to the Government | 1 | ||
| Chairman, Board of Revenue | 1 | ||
| Development Commissioner | 1 | ||
| Agriculture Production Commissioner | 1 | ||
| Principal Secretary (Finance) | 1 | ||
| Principal Secretary (Home) | 1 | ||
| Principal Secretary, Vigilance Department | 1 | ||
| Principal Secretary, Water Resources | 1 | ||
| Principal Secretary, Rural Development | 1 | ||
| Principal Secretary, Revenue & Land Reforms | 1 | ||
| Principal Secretary, Industries | 1 | ||
| Principal Secretary, Human Resources Development | 1 | ||
| Principal Secretary-cum-Chief Electoral Officer | 1 | ||
| Principal Secretary, UD & Housing Department | 1 | ||
| Principal Secretary, Social Welfare Department | 1 | ||
| Principal Secretary, Environment & Forests Department | 1 | ||
| Principal Secretary, Animal & Fish Resources Department | 1 | ||
| Principal Secretary, Road Construction Department | 1 | ||
| Principal Secretary, Commercial Taxes Department | 1 | ||
| Principal Secretary, Tourism Department | 1 | ||
| Director General, Bihar Institute of Public Administration &Rural Development, Patna | 1 | ||
| Principal Secretary, Planning & Development Department | 1 | ||
| Principal Secretary to the Chief Minister | 1 | ||
| Principal Resident Commissioner, Bihar Bhawan, New Delhi | 1 | ||
| Secretary to the Government | 3 | ||
| Secretary, Personnel & Administrative Deptt. | 1 | ||
| Secretary, Health Deptt | 1 | ||
| Secretary, Disaster Management Department | 1 | ||
| Secretary, Sugarcane Industries | 1 | ||
| Secretary, Minority Welfare Department | 1 | ||
| Secretary, Parliament Affairs Department | 1 | ||
| Secretary, SC & ST Welfare Department | 1 | ||
| Secretary, Backward Classes & Extremely Backward ClassWelfare Dept. | 1 | ||
| Secretary, Information & Public Relation Department | 1 | ||
| Secretary, Agriculture Department | 1 | ||
| Secretary, Art, Culture & Youth Affairs Department | 1 | ||
| Advisor, Planning Board | 1 | ||
| Secretary, Expenditure | 1 | ||
| Secretary, Resources | 1 | ||
| Secretary, Primary Education | 1 | ||
| Secretary, Higher Education | 1 | ||
| Resident Commissioner, Bihar Bhawan, New Delhi | 1 | ||
| Departmental Enquiry Commissioner | 1 | ||
| Secretary, Family Welfare | 1 | ||
| Member, Board of Revenue | 1 | ||
| Secretary to Governor | 1 | ||
| Secretary to Chief Minister | 1 | ||
| Secretary, Mines & Geology | 1 | ||
| Chairman, Bihar State Staff Selection Commission | 1 | ||
| Secretary, Food & Consumer Protection Department | 1 | ||
| Secretary, Energy Deptt | 1 | ||
| Divisional Commissioner | 9 | ||
| Secretary, Science & Technology Deptt | 1 | ||
| Secretary, Cooperative Deptt. | 1 | ||
| Secretary, Building Construction Deptt. | 1 | ||
| Secretary, PHE Deptt | 1 | ||
| Secretary, Minor Irrigation Deptt | 1 | ||
| Secretary, Transport Deptt | 1 | ||
| Secretary to Lok Ayukta | 1 | ||
| Secretary, Registration, Excise and Prohibition Deptt. | 1 | ||
| Secretary, Panchayati Raj & Rural Engineering Deptt. | 1 | ||
| Secretary, Cabinet Sectt. | 1 | ||
| Special/Additional/Joint /Deputy Secretary | 40 | ||
| District Magistrate and Collector/Addl. D.M. | 38 | ||
| Registrar Cooperative Societies | 1 | ||
| Secretary, Board of Revenue | 1 | ||
| I.G. Prisons | 1 | ||
| State Transport Commissioner | 1 | ||
| Labour Commissioner | 1 | ||
| Director, Training and Employment | 1 | ||
| Director, Social Security | 1 | ||
| Director, Land Records and Survey | 1 | ||
| Director, Panchayati Raj | 1 | ||
| Director, Industries | 1 | ||
| Director, Social Welfare | 1 | ||
| Director, Primary Education | 1 | ||
| Director, Higher Education | 1 | ||
| Director, Food & Civil Supplies | 1 | ||
| Director, Urban Development | 1 | ||
| Director, ICDS | 1 | ||
| Director, BREDA | 1 | ||
| Director, Handloom & Sericulture | 1 | ||
| Director, Mid Day Meal | 1 | ||
| Director, GPF | 1 | ||
| Director, Agriculture | 1 | ||
| Director, Tourism | 1 | ||
| Project Director, Bihar Aids Control Society | 1 | ||
| Sugarcane Commissioner | 1 | ||
| CEO-cum-Municipal Commissioner, Patna Municipal Corporation | 1 | ||
| Director, SC & ST Welfare | 1 | ||
| Director, Land Consolidation | 1 | ||
| 1. | Total Senior Duty Posts | 177 | |
| 2. | Central Deputation Reserve not exceeding 40% of item 1above | 70 | |
| *3. | State Deputation Reserve not exceeding 25% of Item 1 above | 44 | |
| 4. | Training Reserve not exceeding 3.5% of Item 1 above | 6 | |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above | 29 | |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1,2,3 & 4 above | 99 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 227 | |
| Total Authorised Strength | 326 |
5. [ Chhattisgarh] [Substituted by Notification No. G.S.R. 1061(E), dated 10.11.2016.]
| Senior Duty Posts under the State Government | 105 | ||
| Chief Secretary | 1 | ||
| President, Board of Revenue | 1 | ||
| Agriculture Production Commissioner | 1 | ||
| Principal Secretary to Government | 7 | ||
| Director General Administrative Academy | 1 | ||
| Principal Secretary to HCM | 1 | ||
| Chief electoral Officer | 1 | ||
| Secretary to Government | 11 | ||
| Member Board of Revenue | 1 | ||
| Commissioner, Commercial Taxes | 1 | ||
| Commissioner, Govt. of Chhattisgarh, New Delhi | 1 | ||
| Registrar, Co-operative Societies | 1 | ||
| Labour Commissioner | 1 | ||
| Excise Commissioner | 1 | ||
| Commissioner, Tribal Development | 1 | ||
| Commissioner, Industries | 1 | ||
| Development Commissioner | 1 | ||
| Divisional Commissioners | 5 | ||
| Commissioner, Agriculture | 1 | ||
| Commissioner, Transport | 1 | ||
| Commissioner, Land Records | 1 | ||
| Collector | 27 | ||
| Executive Director, DRDA and Ex-officio, CEO, DistrictPanchayat / Additional Collector | 11 | ||
| Municipal Commissioner | 02 | ||
| Additional Secretary/ Joint Secretary/ Deputy Secretary toGovernment | 14 | ||
| Director, Public Instruction | 1 | ||
| Director, Women and Child Development | 1 | ||
| Director, Urban Administration | 1 | ||
| Director, Panchayat & Social Welfare | 1 | ||
| Director, Food Civil Supplies & Consumer Protection | 1 | ||
| Secretary, Public Service Commission | 1 | ||
| Director, Treasuries and Accounts | 1 | ||
| Director, Institutional Finance | 1 | ||
| Director, Budget | 1 | ||
| Director, Local Fund Audit | 1 | ||
| 1 | Total Senior Duty Posts | 105 | |
| 2 | Central Deputation Reserve not exceeding 40% of item 1above | 42 | |
| 3 | State Deputation Reserve not exceeding 25% of item 1 above | 26 | |
| 4 | Training Reserve not exceeding 3.5% of item 1 above | 3 | |
| 5 | Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above | 17 | |
| 6 | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1, 2, 3 & 4 above | 58 | |
| 7 | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 135 | |
| Total Authorised Strength | 193 |
| Senior Duty Posts under the State Government | 170 | |
| Chief Secretary to Government | 1 | |
| Additional Chief Secretary to Government | 5 | |
| Principal Secretary to Government | 9 | |
| Commissioner of State Tax | 1 | |
| Principal Resident Commissioner, New Delhi | 1 | |
| Chief Executive Officer, Gujarat State DisasterManagement Authority | 1 | |
| Director-General of SPIPA | 1 | |
| Chief Electoral Officer, Gujarat State | 1 | |
| Commissioner of Rural Development | 1 | |
| Principal Secretary to Chief Minister | 1 | |
| Commissioner of Health, Medical Services &Medical Education | 1 | |
| Secretary to Government | 17 | |
| Development Commissioner | 1 | |
| Industries Commissioner | 1 | |
| Settlement Commissioner & Director of LandRecords | 1 | |
| Commissioner of Land Reforms | 1 | |
| Commissioner of Cottage and Rural Industries | 1 | |
| Commissioner of Transport | 1 | |
| Commissioner of Higher Education | 1 | |
| Commissioner of Fisheries | 1 | |
| Commissioner of Women & Child Development | 1 | |
| Commissioner of Geology & Mining | 1 | |
| Principal Secretary to Governor | 1 | |
| Special Commissioner of State Tax | 1 | |
| Commissioner of Schools | 1 | |
| Secretary to Chief Minister | 1 | |
| Commissioner of Labour | 1 | |
| Commissioner of Information | 1 | |
| Commissioner of Relief | 1 | |
| Commissioner of Tribal Development | 1 | |
| Commissioner of Technical Education | 1 | |
| Revenue Inspection Commissioner | 1 | |
| Commissioner, Youth, Sports and Youth Services | 1 | |
| Secretary to Governor | 1 | |
| Municipal Commissioner, Surat, Ahmedabad,Vadodara | 3 | |
| Additional/Joint/Deputy Secretary to Government | 19 | |
| Collector | 33 | |
| District Development Officer | 33 | |
| Commissioner of Municipalities Administration | 1 | |
| Registrar of Co-operative Societies | 1 | |
| Deputy Director General, SPIPA | 1 | |
| Director of Employment & Training | 1 | |
| Director of Civil Supplies | 1 | |
| Director of Scheduled Castes Welfare | 1 | |
| Additional Commissioner of Industries | 1 | |
| Additional Development Commissioner | 1 | |
| Additional Commissioner of State Tax | 1 | |
| Additional Rural Development Commissioner | 1 | |
| Superintendent of Stamps & Inspector Generalof Registration | 1 | |
| Commissioner of Mid-day Meals | 1 | |
| Director, ICDS | 1 | |
| Additional Rural Development Commissioner(MNREGA) | 1 | |
| Regional/Deputy Municipal Commissioners | 6 | |
| 1 | Total Senior Duty Posts | 170 |
| 2 | Central Deputation Reserve not exceeding 40%of item 1 above 68 | |
| 3 | State Deputation Reserve not exceeding 25% ofitem 1 above 42 | |
| 4 | Training Reserve not exceeding 3.5% of item 1above 05 | |
| 5 | Leave Reserve and Junior Posts Reserve notexceeding 16.5% of Item 1 above 28 | |
| 6 | Posts to be filled by promotion under Rule 8of the Indian Administrative Service (Recruitment) Rules, 1954not exceeding 33 1/3% of Item 1, 2, 3 & 4 above | 95 |
| 7 | Posts to be filled up by Direct Recruitment(Items 1+2+3+4+5-6) | 218 |
| Total Authorised Strength | 313 |
| Senior Duty Posts under the State Government | 117 | |
| Chief Secretary to the Government | 1 | |
| Additional Chief Secretary-cum-FinancialCommissioner | 1 | |
| Principal Secretary to the Chief Minister | 1 | |
| Financial Commissioner/Principal Secretary | 12 | |
| Special Principal Secretary to Chief Minister | 1 | |
| Secretary to Government | 9 | |
| Secretary to Governor | 1 | |
| Chief Electoral Officer | 1 | |
| Registrar, Cooperative Societies | 1 | |
| Director General, State Transport | 1 | |
| Commissioners of Divisions | 6 | |
| Transport Commissioner | 1 | |
| Excise and Taxation Commissioner | 1 | |
| Resident Commissioner, Haryana | 1 | |
| Director General, Agriculture | 1 | |
| Director General, Town & Country Planning-cum-Urban Estate and Colonization | 1 | |
| Director General, Higher Education | 1 | |
| Director General, Technical Education | 1 | |
| Director General, Industries & Commerce | 1 | |
| Commissioner, Food and Drugs Administration | 1 | |
| Labour Commissioner | 1 | |
| Director General/Commissioner | 1 | |
| Director General, Information, Public Relations,Cultural Affairs, Languages and Grievances | 1 | |
| Director General, Urban Local Bodies | 1 | |
| Additional Principal Secretary to Chief Minister | 1 | |
| Spl. Secy/Addl.Secy./Jt. Secy/ Officer onSpecial Duty | 16 | |
| Director/Project Director | 1 | |
| Director, Secondary Education | 1 | |
| Director, Elementary Education | 1 | |
| Director, Food & Supplies | 1 | |
| Director, Sports & Youth Affairs | 1 | |
| Director, Social Justice & Empowerment | 1 | |
| Director, Women & Child Development | 1 | |
| Director, Hospitality & Tourism | 1 | |
| Director, Consolidation, Land Records &Special Collector | 1 | |
| Director, Development & Panchayat | 1 | |
| Director, Rural Development | 1 | |
| Director, Supplies & Disposals | 1 | |
| Director, Industrial Training | 1 | |
| Director, Environment | 1 | |
| Director, Welfare of Scheduled Castes &Backward Classes | 1 | |
| Director, Medical Education & Research | 1 | |
| Deputy Principal Secretary to Chief Minister | 1 | |
| Additional Resident Commissioner, HaryanaBhawan, New Delhi | 1 | |
| Additional Labour Commissioner | 1 | |
| Additional Director | 1 | |
| Secretary, Haryana Public Service Commission | 1 | |
| Secretary, Haryana Board of School Education,Bhiwani | 1 | |
| Deputy Commissioner | 22 | |
| Additional Deputy Commissioner-cum-ChiefExecutive Officer, District Rural Development Agency/AdditionalCollector | 7 | |
| Additional Excise and Taxation Commissioner | 1 | |
| 1 | Total Senior Duty Posts | 117 |
| 2 | Central Deputation Reserve not exceeding 40%of item 1 above | 46 |
| 3 | State Deputation Reserve not exceeding 25% ofitem 1 above | 29 |
| 4 | Training Reserve not exceeding 3.5% of item 1above | 04 |
| 5 | Leave Reserve and Junior Posts Reserve notexceeding 16.5% of Item 1 above | 19 |
| 6 | Posts to be filled by promotion under Rule 8of the Indian Administrative Service (Recruitment) Rules, 1954not exceeding 33 1/3% of Item 1, 2, 3 & 4 above | 65 |
| 7 | Posts to be filled up by Direct Recruitment(Items 1+2+3+4+5-6) | 150 |
| Total Authorised Strength | 215 |
8. [ Himachal Pradesh] [Substituted by Notification No. G.S.R. 765(E), dated 9.10.2019.]
| Senior Duty Posts under the State Government | 84 | |
| Chief Secretary | 1 | |
| Additional Chief Secretary | 2 | |
| Principal Secretary | 7 | |
| Financial Commissioner (Appeals) | 1 | |
| Finance Commissioner cum-Principal Secretary(Revenue) | 1 | |
| Principal Resident Commissioner, New Delhi | 1 | |
| Divisional Commissioners | 3 | |
| Secretary to Government | 10 | |
| Secretary (Lokayukta) | 1 | |
| Chief Electoral Officer-cum-Secretary (Election) | 1 | |
| Director of Industries | 1 | |
| Excise & Taxation Commissioner | 1 | |
| Registrar, Co-operative Societies | 1 | |
| Director of Tourism & Civil Aviation | 1 | |
| Director of Vigilance | 1 | |
| Secretary to Governor | 1 | |
| Special Secretary/Additional Secretary/JointSecretary to the Government | 13 | |
| Secretary, Public Service Commission | 1 | |
| Director, Food, Civil Supplies & ConsumerAffairs | 1 | |
| Director Rural Development & Panchayati Raj | 1 | |
| Labour Commissioner-cum-Director Employment &Trg. | 1 | |
| Director, Transport | 1 | |
| Settlement Officers | 2 | |
| Deputy Commissioners | 12 | |
| Commissioner, Departmental Enquiries | 1 | |
| Additional Deputy Commissioners | 5 | |
| Additional Director of Industries | 1 | |
| Director of Land Records | 1 | |
| Director of Urban Development | 1 | |
| Director, Information Technology | 1 | |
| Director, Empowerment of Scheduled Castes, OtherBackward Classes, Minorities & the Specially Abled | 1 | |
| Director, Energy | 1 | |
| Director, Women & Child Dev. Dept. | 1 | |
| Director, Town & Country Planning | 1 | |
| Director, Public Finance & PublicEnterprises | 1 | |
| Director, H. P. Institute of PublicAdministration | 1 | |
| Director, Ayurveda | 1 | |
| Chief Executive Officer, Baddi BarotiwalaNalagarh Development Authority, Baddi | 1 | |
| 1 | Total Senior Duty Posts | 84 |
| 2 | Central Deputation Reserve not exceeding 40%of item 1 above | 33 |
| 3 | State Deputation Reserve not exceeding 25% ofitem 1 above | 21 |
| 4 | Training Reserve not exceeding 3.5% of item 1above | 02 |
| 5 | Leave Reserve and Junior Posts Reserve notexceeding 16.5% of Item 1 above | 13 |
| 6 | Posts to be filled by promotion under Rule 8of the Indian Administrative Service (Recruitment) Rules, 1954not exceeding 33 1/3% of Item 1, 2, 3 & 4 above | 46 |
| 7 | Posts to be filled up by Direct Recruitment(Items 1+2+3+4+5-6) | 107 |
| Total Authorised Strength | 153 |
9. [ Jammu & Kashmir] [Notification No. 11031/07/2008-AIS-II(A) dated 12.11.2009]
| Senior Duty Posts under the State Government | 75 | Minimum tenure for posting (in years) | |
| Chief Secretary | 1 | - | |
| Financial Commissioner, Revenue | 1 | 2 | |
| Principal Secretary | 6 | 2 | |
| Chairman, J&K Special Tribunal | 1 | 2 | |
| Principal Secretary to Chief Minister | 1 | 2 | |
| Principal Secretary to Governor | 1 | 2 | |
| Principal Resident Commissioner | 1 | 2 | |
| Commissioner and Secretary to Government | 11 | 2 | |
| Divisional Commissioner | 2 | 2 | |
| Transport Commissioner | 1 | 2 | |
| Chief Electoral Officer | 1 | 2 | |
| Commissioner, Commercial Taxes | 1 | 2 | |
| Excise Commissioner | 1 | 2 | |
| Registrar Cooperative Societies | 1 | 2 | |
| Deputy Commissioners | 22 | 2 | |
| Director, Industries and Commerce | 2 | 2 | |
| Director, Consumer Affairs and Public Distribution | 2 | 2 | |
| Secretaries/Special Secretaries/Additional Secretaries toGovernment | 6 | 2 | |
| Labour Commissioner | 1 | 2 | |
| Settlement Commissioner | 1 | 2 | |
| Additional Deputy Commissioners | 4 | 2 | |
| Additional District Development Commissioners | 7 | 2 | |
| 1. | Total Senior duty Posts | 75 | |
| 2. | Central Deputation Reserve not exceeding 40% of item 1above | 30 | |
| 3. | State Deputation Reserve not exceeding 25% of item 1 above | 18 | |
| 4. | Training Reserve not exceeding 3.5% of item 1 above | 2 | |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5%of item 1 above | 12 | |
| 6. | Posts to be filled by promotion under Rule 9 of the IndianAdministrative Service(Recruitment) Rules, 1954 not exceeding 50%of item 1,2,3 & 4 | 75 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 75 | |
| Total Authorized Strength | 150 |
10. [ Jharkhand] [Substituted by Notification No. G.S.R. 1012(E), dated 29.12.2015.]
| Senior Duty Posts under the State Government | 117 | |
| Chief Secretary to Government | 1 | |
| Development Commissioner | 1 | |
| Member, Board of Revenue | 1 | |
| Director General, Sri Krishna Institute of PublicAdministration | 1 | |
| Principal Secretary | 06 | |
| Principal Secretary to Governor | 01 | |
| Principal Secretary to Chief Minister | 01 | |
| Chief(E)lectoral Officer | 01 | |
| Agriculture Production Commissioner | 01 | |
| Divisional Commissioner | 05 | |
| Secretary to Government | 22 | |
| Spl./Addl./Jt./Dy.Secretary | 22 | |
| Tribal Welfare Commissioner | 01 | |
| Director Industries | 01 | |
| I.G. Prison | 01 | |
| I.G. Registration | 01 | |
| State Transport Commissioner | 01 | |
| Labour Commissioner | 01 | |
| Registrar, Cooperative Societies | 01 | |
| District Magistrate/Collector/DC/ADC | 24 | |
| Settlement Officer/DDC/Chief(E)xecutive Officer | 09 | |
| Commissioner, Commercial Taxes | 01 | |
| Director, Panchayati Raj | 01 | |
| Director, Municipal Administration | 01 | |
| Director, Land Acquisition & Land Records | 01 | |
| Mission Director, National Rural Health Mission | 01 | |
| Director, Sarva Shisksha Abhiyan | 01 | |
| Commissioner, MNREGA | 01 | |
| Administrator, Swarn Rekha Multipurpose Project | 01 | |
| Director, Primary(E)ducation | 01 | |
| Director, Secondary(E)ducation | 01 | |
| Director, Social Welfare | 01 | |
| Director,(E)mployment, Training and Skill Development | 01 | |
| Director, Sports | 01 | |
| Director, Tourism | 01 | |
| 1. | Total Senior Duty Posts | 117 |
| 2. | Central Deputation Reserve not(E)xceeding 40% of item 1 above | 46 |
| 3. | State Deputation Reserve not(E)xceeding 25% of item 1 above | 29 |
| 4. | Training Reserve not(E)xceeding 3.5% of item 1 above | 4 |
| 5. | Leave Reserve and Junior Posts Reserve not(E)xceeding 16.5% ofitem 1 above | 19 |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not(E)xceeding33 1/3% of items 1, 2, 3 & 4 | 65 |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 150 |
| Total Authorized Strength | 215 |
11. [ Karnataka] [Notification No. 11031/09/2008-AIS-II(A) dated 30.12.2008]
| 1. | Senior Duty Posts under the State Government | 163 | Minimum tenure for posting (in years) |
| Chief Secretary | 1 | ||
| Additional Chief Secretary | 2 | 2 | |
| Development Commissioner | 1 | 2 | |
| Principal Secretary to the Government | 21 | 2 | |
| Chairman, Karnataka Appellate Tribunal | 1 | 2 | |
| Chief Electoral Officer and E/o Prl. Secretary to GovernmentDPAR (Elections) | 1 | 2 | |
| Prl. Secretary to Chief Minister 1 2 | |||
| Resident Commissioner, Karnataka Bhavan, New Delhi | 1 | 2 | |
| DG, AR & Trg., ATI, Mysore | 1 | 2 | |
| Secretary to Government | 29 | 2 | |
| Commissioner for Commercial Taxes | 1 | 2 | |
| IG of Registration & Commissioner of Stamps | 1 | 2 | |
| Commissioner for Excise | 1 | 2 | |
| Director of Industries and Commerce and Commissioner forIndustrial Development | 1 | 2 | |
| Secretary to Governor | 1 | 2 | |
| Registrar, Cooperative Societies | 1 | 2 | |
| Commissioner for Food and Civil Supplies | 1 | 2 | |
| Commissioner for Transport and Road Safety | 1 | 2 | |
| Commissioner for Cane Development and Director of Sugar | 1 | 2 | |
| Commissioner, Public Instructions, Bangalore | 1 | 2 | |
| Commissioner for Sericulture Development and Director ofSericulture | 1 | 2 | |
| Commissioner for Collegiate Education | 1 | 2 | |
| Commissioner for Agriculture | 1 | 2 | |
| Commissioner for Health and family Welfare Services | 1 | 2 | |
| Commissioner Watershed Development Department & E/O Secy.Agriculture and Horticulture Deptt. | 1 | 2 | |
| Secy. Malnad Area Development Board, Shimoga | 1 | 2 | |
| Executive Director, Karnataka Jalasamwardhana Sangha | 1 | 2 | |
| Commissioner for Labour | 1 | 2 | |
| Commissioner of Backward Classes | 1 | 2 | |
| Commissioner for Public Instructions, Dharwad | 1 | 2 | |
| Commissioner for Public Instructions, Gulbarga | 1 | 2 | |
| Commissioner of Social Welfare | 1 | 2 | |
| Commissioner of Tourism | 1 | 2 | |
| Commissioner of Employment & Training | 1 | 2 | |
| Commissioner for Information & E/O Secretary, ITYS | 1 | 2 | |
| Member, KAT | 1 | 2 | |
| Commissioner, Survey, Settlement & Land Records | 1 | 2 | |
| Secretary, KPSC | 1 | 2 | |
| Director of Agricultural Marketing | 1 | 2 | |
| Director of Pre-University Education | 1 | 2 | |
| Director of Municipal Administration | 1 | 2 | |
| Director, Project Planning and Monitoring Unit and E/OAddl./Joint/Deputy Secretary to Government, Rural Development andPanchayati Raj Department | 1 | 2 | |
| Commissioner for Religious and Charitable Endowment | 1 | 2 | |
| Addl./Joint/Deputy Secretary to Government | 10 | 2 | |
| Director of Women & Child Development Department | 1 | 2 | |
| Director, Rural Infrastructure & E/O Dy./ Jt./Addl.Secy.RD & PR Deptt. | 3 | 2 | |
| Addl/Joint Director, Food & Supplies Dept. | 3 | 2 | |
| Joint/Addl. Commissioner of Commercial Taxes | 1 | 2 | |
| Director SEP & E/O Addl./Joint/Deputy Secretary toGovernment, ADPR | 3 | 2 | |
| Director, IT and BT | 1 | 2 | |
| Addl. Resident Commissioner, New Delhi | 1 | 2 | |
| Addl./Joint Commissioner of Excise | 2 | 2 | |
| Director, Karnataka Rural Water Supply & Sanitation Agency& E/O Addl./Joint Secretary to Government, RDPR | 2 | 2 | |
| Deputy Commissioner/Senior Assistant Commissioner/ChiefExecutive Officer of Zilla Panchayat | 44 | 2 | |
| 1. | Total Senior Duty Posts | 163 | |
| 2. | Central Deputation Reserve not exceeding 40% of item 1above | 65 | |
| *3. | State Deputation Reserve not exceeding 25% of Item 1 above | 40 | |
| 4. | Training Reserve not exceeding 3.5% of Item 1 above | 5 | |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above | 26 | |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1,2,3 & 4 above | 91 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 208 | |
| Total Authorised Strength | 299 |
12. [ Kerala] [Notification No. 11031/01/2004-AIS-II(A) dated 16.08.2007]
| 1. | Senior Duty Posts under the State Government | 116 | Minimum Tenure of Posting (in years) |
| Chief Secretary | 1 | ||
| Additional Chief Secretary to Government | 2 | ||
| Principal Secretary to Government | 10 | ||
| Agricultural Production Commissioner | 1 | ||
| Commissioners | 5 | ||
| Resident Commissioner, New Delhi | 1 | ||
| Secretary to Government | 18 | ||
| Secretary to Chief Minister | 1 | ||
| Director of Agriculture | 1 | ||
| Secretary to Governor | 1 | ||
| Director of Industries and Commerce | 1 | ||
| Registrar of Cooperative Societies | 1 | ||
| Director, Institute of Management in Governance | 1 | ||
| Executive Director, State Poverty Alleviation Cell(Kudumbashree) | 1 | ||
| Commissioner, Land Use | 1 | ||
| Director (Disaster Management) | 1 | ||
| Special Secretary/Additional/Joint/Deputy Secretary toGovernment | 15 | ||
| Joint and Deputy Commissioners | 4 | ||
| Secretary, Land Board | 1 | ||
| Director, Kerala Institute of Local Administration | 1 | ||
| Inspector General of Registrations | 1 | ||
| Director of Fisheries | 1 | ||
| Director of Panchayats | 1 | ||
| Director of Urban Affairs | 1 | ||
| Director of Public Relations | 1 | ||
| Director of Tourism | 1 | ||
| Director of Sports and Youth Affairs | 1 | ||
| Director of Social Welfare | 1 | ||
| Director, Scheduled Castes Development Department | 1 | ||
| Labour Commissioner | 1 | ||
| Director of Employment and Training | 1 | ||
| Director of Civil Supplies | 1 | ||
| District Collectors | 14 | ||
| Additional Director of Industries and Commerce | 1 | ||
| Director of Survey and Land Records | 1 | ||
| Director, Scheduled Tribes Development Deptt. | 1 | ||
| District Planning Officer/General Manager District IndustriesCentre/ Project Officer DRDA/Cardamom SettlementOfficer/Sub-Collector Grade-I | 7 | ||
| Commissioner, Rural Development | 1 | ||
| Commissioner, Entrance Examinations | 1 | ||
| Commissioner, Housing | 1 | ||
| Additional Resident Commissioner, Kerala House, New Delhi | 1 | ||
| Director, Collegiate Education | 1 | ||
| Director, Public Instructions | 1 | ||
| Director, Information Technology | 1 | ||
| Director, NORKA (Non Resident Keralites Affairs) | 1 | ||
| Additional Director (General), Tourism | 1 | ||
| Director Hill Area Development | 1 | ||
| Director, Coastal Area Development | 1 | ||
| Executive Assistant to the Chief Secretary | 1 | ||
| 1. | Total Senior Duty Posts | 116 | |
| 2. | Central Deputation Reserve not exceeding 40% of item 1above | 46 | |
| *3. | State Deputation Reserve not exceeding 25% of Item 1 above | 29 | |
| 4. | Training Reserve not exceeding 3.5% of Item 1 above | 4 | |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above | 19 | |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1,2,3 & 4 above | 65 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 149 | |
| Total Authorised Strength | 214 |
| [Madhya Pradesh [Substituted by Notification No. G.S.R. 1193(E), dated 30.12.2016.] | ||
| Senior Duty Posts under the State Government | 238 | |
| Chief Secretary | 1 | |
| President, Board of Revenue | 1 | |
| Director General RCVP Noronha Academy of Administration, MP | 1 | |
| Chairman, Board of Secondary Education | 1 | |
| Vice Chairman, NVDA | 1 | |
| Agriculture Production Commissioner | 1 | |
| Chairman MP Professional Examination Board | 1 | |
| Principal Secretary, Govt. of MP | 25 | |
| Administrative Member of Board of Revenue | 1 | |
| Development Commissioner | 1 | |
| Chief Electoral Officer | 1 | |
| Environment Commissioner | 1 | |
| Principal Resident Commissioner MP Bhavan, New Delhi | 1 | |
| Principal Secretary to Governor | 1 | |
| Principal Secretary to Chief Minister | 1 | |
| Divisional Commissioner | 10 | |
| Secretary Govt. of MP | 15 | |
| Member Board of Revenue | 03 | |
| Commissioner Commercial Taxes | 01 | |
| Commissioner Land Record and Settlements | 01 | |
| Registrar Co-operative Societies | 01 | |
| Director, RCVP Noronha Academy of Administration | 01 | |
| Commissioner Industries | 01 | |
| Labour Commissioner, Indore | 01 | |
| Commissioner, Women and Child Development | 01 | |
| Secretary, Lokayukta, MP | 01 | |
| Inspector General of Registration and Supdt. of Stamps | 01 | |
| Excise Commissioner | 01 | |
| Commissioner Tribal Development | 01 | |
| Commissioner Scheduled Castes Welfare | 01 | |
| Commissioner Backward Classes Welfare | 01 | |
| Commissioner Public Instructions | 01 | |
| Commissioner Higher Education | 01 | |
| Commissioner Health Services | 01 | |
| Commissioner, Treasuries and Accounts | 01 | |
| Commissioner, Public relations | 01 | |
| Commissioner-cum-Director, Town and Country Planning | 01 | |
| Member, Rehabilitation, NVDA | 01 | |
| Commissioner-Cum-Director, Archaeology and Museum | 01 | |
| Commissioner, Urban Administration | 01 | |
| Commissioner-cum-Director, Food & Civil Supplies andConsumer Protection | 01 | |
| Commissioner, Agriculture Marketing | 01 | |
| Commissioner-cum-Director, Institutional Finance | 01 | |
| Commissioner, Field, NVDA, Indore | 01 | |
| Member Secretary, State Planning Board | 01 | |
| Relief Commissioner | 01 | |
| Rehabilitation Commissioner | 01 | |
| Controller Food & Drugs Administration | 01 | |
| Commissioner Cum-Director Handlooms & Handicraft | 01 | |
| Commissioner Panchayati Raj | 01 | |
| Commissioner, Social Justice | 01 | |
| Additional Development Commissioner | 01 | |
| Commissioner-Cum-Director, Indian System of Medicine andHomeopathy | 01 | |
| Principal Revenue Commissioner | 01 | |
| Director, Public Health & Family Welfare | 01 | |
| Commissioner, Integrated Child Dev. Service, MP | 01 | |
| Commissioner, Sericulture | 01 | |
| Commissioner, Medical Education | 01 | |
| Commissioner-cum-Director, Skill Development | 01 | |
| Commissioner, Technical Education | 01 | |
| MD, MP Power Management Company Limited Jabalpur | 01 | |
| Collector | 51 | |
| Additional Commissioner, Revenue | 10 | |
| Executive Director, DRDA and Ex-Officio CEO, Zila panchayat | 22 | |
| Addl./Dy. Secretary, Govt. of MP | 20 | |
| Secretary, Public Service Commission | 01 | |
| Additional Commissioner, Sales Tax | 02 | |
| Additional Commissioner, Tribal Development | 01 | |
| Director, NVDA | 01 | |
| Director, Tribal Area Development and Planning | 01 | |
| Additional Commissioner, Excise | 01 | |
| Secretary, Board of Revenue, Gwalior | 01 | |
| Director, Gas Claims | 01 | |
| Secretary, State Election Commission | 01 | |
| Additional Secretary to Governor | 01 | |
| Secretary, Board of Secondary Education | 01 | |
| Director, Horticulture | 01 | |
| Director, Rural Employment | 01 | |
| Joint Chief Electoral Officer | 01 | |
| Secretary, State Information Commission | 01 | |
| Director, Micro, Small and Medium Enterprises (MSME) | 01 | |
| Director, Water & Land Management Institute (WALMI) | 01 | |
| Executive Director, Rajya Loksewa Abhikaran | 01 | |
| Additional Commissioner, Urban Administration &Development | 03 | |
| Additional Commissioner, Higher Education | 01 | |
| Director, Rajya Aajivika Karyakrama | 01 | |
| Director, Fisheries | 01 | |
| 1 | Total Senior Duty Posts | 238 |
| 2 | Central Deputation Reserve not exceeding 40% of item 1above | 95 |
| 3 | State Deputation Reserve not exceeding 25% of item 1 above | 59 |
| 4 | Training Reserve not exceeding 3.5% of item 1 above | 08 |
| 5 | Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above | 39 |
| 6 | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1, 2, 3 & 4 above | 133 |
| 7 | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 306 |
| Total Authorized Strength | 439] |
14. [ Maharashtra] [Notification No. 11031/02/2002-AIS-II(A) dated 10.04.2007]
| 1. | Senior Duty Posts under the State Government | 190 | Minimum Tenure of Posting ( in years) |
| Chief Secretary to Govt. & Development Commissioner | 1 | ||
| Additional Chief Secretary to Government | 3 | ||
| Principal Secretary to Government | 18 | ||
| Principal Secretary and Special Inquiry Officer | 1 | ||
| Principal Secretary and Chief Protocol Officer | 1 | ||
| Principal Secretary and Chief Electoral Officer | 1 | ||
| Divisional Commissioner | 6 | ||
| Secretary to Government | 20 | ||
| Secretary to Governor | 1 | ||
| Commissioner of Sales Tax | 1 | ||
| Settlement Commissioner | 1 | ||
| Commissioner, Sugar | 1 | ||
| Commissioner for Cooperation and Registrar of CooperativeSocieties | 1 | ||
| Development Commissioner, Industries | 1 | ||
| Commissioner, Prohibition & Excise | 1 | ||
| Secretary to the Chief Minister | 1 | ||
| Special Commissioner, Maharashtra Sadan, New Delhi | 1 | ||
| Transport Commissioner | 1 | ||
| Dairy Development Commissioner | 1 | ||
| Commissioner, Food & Drugs Administration | 1 | ||
| Commissioner of Employees State Insurance Scheme | 1 | ||
| Commissioner of Agriculture | 1 | ||
| Commissioner of Tribal Development | 1 | ||
| Commissioner of Employment and Self-Employment | 1 | ||
| Commissioner of Small Savings and State Lotteries | 1 | ||
| Commissioner, Animal Husbandry | 1 | ||
| Commissioner, Women and Child Welfare | 1 | ||
| Commissioner, Labour | 1 | ||
| Commissioner, Integrated Child Development Scheme | 1 | ||
| Director, Municipal Administration | 1 | ||
| Joint Secretary/Addl. Secretary/Special Secretary | 25 | ||
| Collector | 35 | ||
| Additional Collector | 4 | ||
| Chief Executive Officer, Zilla Parishad | 33 | ||
| Inspector General of Registration | 1 | ||
| Additional Commissioner of Sales Tax | 1 | ||
| Deputy Director of Sales Tax | 4 | ||
| Director of Social Welfare | 1 | ||
| Additional Commissioner | 6 | ||
| Director, Handloom, Power-looms and Cooperative Textiles | 1 | ||
| Controller of Rationing | 1 | ||
| Additional Commissioner of Tribal Sub-plan | 2 | ||
| Director of Sports & Youth Services | 1 | ||
| Director General, Information and Public Relation | 1 | ||
| Commissioner, Person with Physical Disabilities | 1 | ||
| 1. | Total Senior Duty Posts | 190 | |
| 2. | Central Deputation Reserve not exceeding 40% of item 1above | 76 | |
| 3. | State Deputation Reserve not exceeding 25% of Item 1 above | 47 | |
| 4. | Training Reserve not exceeding 3.5% of Item 1 above | 6 | |
| 5. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding33.3% of Item 1,2,3 & 4 above | 106 | |
| 6. | Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above | 31 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+6-5) | 244 | |
| Total Authorised Strength | 350 |
| Senior Duty Posts under the State Government | 63 | |
| Chief Secretary to Government | 1 | |
| Additional Chief Secretary to Government | 1 | |
| Principal Secretary to Government | 4 | |
| Secretary to Government | 15 | |
| Resident Commissioner | 1 | |
| Director General of State Academy of Training | 1 | |
| Secretary to Governor | 1 | |
| Secretary to Chief Minister | 1 | |
| Secretary, Public Service Commission | 1 | |
| Commissioner, Departmental Enquiries | 1 | |
| Special/Additional/Joint/Deputy Secretary | 9 | |
| Deputy Commissioners | 9 | |
| Commissioner for Excise | 1 | |
| Commissioner for Taxes | 1 | |
| Director of Vigilance | 1 | |
| Director of Food & Civil Supplies | 1 | |
| Registrar of Cooperative Societies | 1 | |
| Director of Settlement and Land Records | 1 | |
| Director of Tourism | 1 | |
| Director of Information and Public Relations | 1 | |
| Director of Commerce & Industries | 1 | |
| Director of Transport | 1 | |
| Director of Tribal Development & Backward Classes | 1 | |
| Director of Municipal Administration and Urban Development | 1 | |
| Director of Youth Affairs & Sports | 1 | |
| Director of Higher Education | 1 | |
| Director of School Education | 1 | |
| Director, Power | 1 | |
| Director of Information Technology | 1 | |
| Director of MOBC | 1 | |
| 1 | Total Senior Duty Posts | 63 |
| 2 | Central Deputation Reserve not exceeding 40% of item 1 above | 25 |
| 3 | State Deputation Reserve not exceeding 25% of item 1 above | 15 |
| 4 | Training Reserve not exceeding 3.5% of item 1 above | 2 |
| 5 | Leave Reserve and Junior Posts Reserve not exceeding 16.5% ofItem 1 above | 10 |
| 6 | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1, 2, 3 & 4 above | 35 |
| 7 | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 80 |
| Total Authorized Strength | 115 |
| 15. [ Manipur-Tripura] [Notification No. 11031/10/2009-AIS-II(A) dated 10.02.2010]{| | |||
| Senior Duty Posts under the Joint Cadreof Manipur - Tripura | 113 | Minimumtenure forposting (inyears) | |
| a. | Manipur | 60 | |
| Chief Secretary to Government | 1 | - | |
| Additional Chief Secretary to Government | 1 | 2 | |
| Principal Secretary to Government | 4 | 2 | |
| Secretary to Government | 15 | 2 | |
| Resident Commissioner | 1 | 2 | |
| Director General of State Academy of Training | 1 | 2 | |
| Secretary to Governor | 1 | 2 | |
| Secretary to Chief Minister | 1 | 2 | |
| Secretary, Public Service Commission | 1 | 2 | |
| Commissioner, Departmental Enquiries | 1 | 2 | |
| Special/Additional/Joint/Deputy Secretary | 9 | 2 | |
| Deputy Commissioners | 9 | 2 | |
| Commissioner for Excise | 1 | 2 | |
| Commissioner for Taxes | 1 | 2 | |
| Director of Vigilance | 1 | 2 | |
| Director of Food & Civil Supplies | 1 | 2 | |
| Registrar of Cooperative Societies | 1 | 2 | |
| Director of Settlement and Land Records | 1 | ||
| Director of Tourism | 1 | 2 | |
| Director of Information and Public Relations | 1 | 2 | |
| Director of Commerce & Industries | 1 | 2 | |
| Director of Transport | 1 | 2 | |
| Director of Tribal Development & Backward Classes | 1 | 2 | |
| Director of Municipal Administration and Urban Development | 1 | 2 | |
| Director of Youth Affairs & Sports | 1 | 2 | |
| Director of Higher Education | 1 | 2 | |
| Director of School Education | 1 | 2 | |
| b. | Tripura | 53 | |
| Chief Secretary to the Government | 1 | ||
| Principal Secretary to Government | 2 | 2 | |
| Director General, State Institute of Public Administration andRural Development | 1 | 2 | |
| Principal Secretary to Governor, Tripura | 1 | 2 | |
| Principal Resident Commissioner, Tripura Bhawan, New Delhi | 1 | 2 | |
| Secretary to Government | 8 | 2 | |
| Chief Executive Officer, Tripura Tribal Areas AutonomousDistrict Council | 1 | 2 | |
| Resident Commissioner, Tripura | 1 | 2 | |
| Secretary to Chief Minister | 1 | 2 | |
| Commissioner for Departmental Enquiries | 1 | 2 | |
| Secretary to Public Service Commission | 1 | 2 | |
| Additional Secretary/Deputy Secretary/Joint Secretary toGovernment | 13 | 2 | |
| District Magistrate and Collector | 4 | 2 | |
| Director of Higher Education | 1 | 2 | |
| Director of School Education | 1 | 2 | |
| Director of Vigilance | 1 | 2 | |
| Director of Social Welfare and Social Education | 1 | 2 | |
| Director of Food and Civil Supplies | 1 | 2 | |
| Director of Land Records and Settlement | 1 | 2 | |
| Director of Information, Cultural Affairs and Tourism | 1 | 2 | |
| Registrar of Cooperative Societies | 1 | 2 | |
| Labour Commissioner | 1 | 2 | |
| Director, Youth Affairs and Sports | 1 | 2 | |
| Director of Welfare for Schedule Tribes 1 2 | |||
| Director of Welfare for Schedule Castes, OBC & ReligiousMinorities | 1 | 2 | |
| Director of Excise and Taxes | 1 | 2 | |
| Director of Industries and Commerce | 1 | 2 | |
| Director, Information Technology | 1 | 2 | |
| Director of Handloom, Handicraft and Sericulture | 1 | 2 | |
| Director, Planning and Coordination | 1 | 2 | |
| 1. | Total Senior Duty Posts (a+b) | 113 | |
| 2. | CDR not exceeding 40% of item 1 above | 45 | |
| 3. | SDR not exceeding 25% of Item 1 above | 28 | |
| 4. | TR not exceeding 3.5% of Item 1 above | 3 | |
| 5. | LR and Junior Posts Reserve not exceeding 16.5% of Item 1above | 18 | |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding33.3% of Item 1,2,3 & 4 above | 63 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 144 | |
| Total Authorised Strength | 207 |
16. [ Nagaland] [Substituted by Notification No. G.S.R. 1021(E), dated 30.12.2015.]
| Senior Duty Posts under the State Government | 52 | |
| Chief Secretary to the Government | 1 | |
| Additional Chief Secretary | 2 | |
| Principal Secretary | 6 | |
| Commissioner | 1 | |
| Director, Administrative Training Institute | 1 | |
| Commissioner, Commercial Taxes | 1 | |
| Resident Commissioner, New Delhi | 1 | |
| Commissioner & Secretary | 5 | |
| Home Commissioner | 1 | |
| Finance Commissioner | 1 | |
| Development Commissioner | 1 | |
| Agriculture Production Commissioner | 1 | |
| Commissioner & Secretary, Personnel & AdministrativeReforms | 1 | |
| Secretary to Government | 11 | |
| Director | 1 | |
| Principal Director, School Education | 1 | |
| Deputy Commissioner | 11 | |
| Additional Deputy Commissioner | 5 | |
| 1. | Total Senior Duty Posts | 52 |
| 2. | Central Deputation Reserve not exceeding 40% of item 1 above | 20 |
| 3. | State Deputation Reserve not exceeding 25% of item 1 above | 13 |
| 4. | Training Reserve not exceeding 3.5% of item 1 above | 01 |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5% ofitem 1 above | 08 |
| 6. | Posts to be filled by promotion under Rule 8 of The IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of item 1, 2, 3 & 4 | 28 |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 66 |
| Total Authorised Strength | 94 |
17. [ Orissa] [Notification No. 11031/3/2004-AIS-II(A) dated 12.12.2008]
| 1. | Senior Duty Posts under the State Government | 123 | Minimum tenure for posting (in years) |
| Chief Secretary to the Government and Chief DevelopmentCommissioner | 1 | - | |
| Member, Board of Revenue | 1 | 2 | |
| Chief Administrator, KBK | 1 | 2 | |
| Additional Chief Secretary to Government | 1 | 2 | |
| Agriculture Production Commissioner | 1 | 2 | |
| Principal Secretary to Government | 5 | 2 | |
| Chief Electoral Officer | 1 | 2 | |
| Additional Development Commissioner & Secretary toGovernment, Planning & Coordination Department | 1 | 2 | |
| Principal Secretary-cum-Commissioner, ST & SC Development | 1 | 2 | |
| Director General, Training Coordination, Gopabandhu Academy ofAdministration, Bhubaneshwar | 1 | 2 | |
| Revenue Divisional Commissioner | 3 | 2 | |
| Commissioner, Land Reforms | 1 | 2 | |
| Commissioner, Commercial Taxes | 1 | 2 | |
| Commissioner, Land Records and Settlement | 1 | 2 | |
| Transport Commissioner | 1 | 2 | |
| Commissioner-Cum-Secretary to Governor | 1 | 2 | |
| Commissioner-Cum-Secretary to Chief Minister | 1 | 2 | |
| Commissioner, Consolidation | 1 | 2 | |
| Commissioner-Cum-Secretary to Government | 24 | 2 | |
| Special Relief Commissioner | 1 | 2 | |
| Resident Commissioner, New Delhi | 1 | 2 | |
| Special Secretary to Govt. General Administration Department | 1 | 2 | |
| Secretary/Additional Secretary/Joint Secretary/DeputySecretary to Govt. | 22 | 2 | |
| Secretary, Board of Revenue | 1 | 2 | |
| Magistrates and Collectors | 30 | 2 | |
| Additional District Magistrate/Sub-Collector, Grade I/PA, ITDA | 5 | 2 | |
| Registrar, Cooperative Societies | 1 | 2 | |
| Director, ST and SC Development | 1 | 2 | |
| Director, Panchayati Raj | 1 | 2 | |
| Director of Industries | 1 | 2 | |
| Director of Employment | 1 | 2 | |
| Inspector General of Registration | 1 | 2 | |
| Excise Commissioner | 1 | 2 | |
| Labour Commissioner | 1 | 2 | |
| Director of Tourism | 1 | 2 | |
| Director of Textiles | 1 | 2 | |
| Director, Social Welfare | 1 | 2 | |
| Director, Special Projects | 1 | 2 | |
| Director, Elementary and Mass Education | 1 | 2 | |
| Director, Secondary Education | 1 | 2 | |
| 1. | Total Senior Duty Posts | 123 | |
| 2. | Central Deputation Reserve not exceeding 40% of item 1above | 49 | |
| 3. | State Deputation Reserve not exceeding 25% of Item 1 above | 30 | |
| 4. | Training Reserve of 3.5% of Item 1 above | 4 | |
| 5. | Leave & Junior Posts Reserve of 16.5% of item 1 above | 20 | |
| 6. | Posts to be filled by promotion and selection under Rule 8of the Indian Administrative Service (Recruitment) Rules, 1954 of33 1/3% of Item 1+2+3+4 above | 68 | |
| 7. | Posts to be filled up by Direct Recruitment (1+2+3+4+5-6) | 158 | |
| Total Authorised Strength | 226 |
18. [ Punjab] [Substituted by Notification No. G.S.R. 217(E), dated 13.3.2019.]
| Senior Duty Posts under the State Government | 126 | |
| Chief Secretary to Government | 1 | |
| Financial Commissioner (Development) | 1 | |
| Financial Commissioner (Revenue) | 1 | |
| Additional Chief Secretary, Home Affairs andJustice | 1 | |
| Financial Commissioner/ Principal Secretary | 11 | |
| Financial Commissioner Appeal | 1 | |
| Chief Electoral Officer and Principal Secretary,Department of Election | 1 | |
| Commissioner of Divisions | 5 | |
| Excise & Taxation Commissioner | 1 | |
| Secretary to Governor | 1 | |
| Secretary to Government | 22 | |
| Secretary to CM | 1 | |
| Commissioner, State Transport | 1 | |
| Director, Mahatma Gandhi State Institute ofPublic Administration | 1 | |
| Registrar of Cooperative Societies | 1 | |
| Commissioner, Food , Civil Supplies and ConsumerAffairs | 1 | |
| Secretary, Institutional Finance & Bankingand Bureau of Public Enterprises-cum-Secretary to Govt. | 1 | |
| Resident Commissioner, Govt. of Punjab, NewDelhi | 1 | |
| Commissioner for Technical Education andIndustrial Training | 1 | |
| Commissioner, Industries & Commerce | 1 | |
| Special/Additional/Joint Secretary to theGovernment of Punjab | 17 | |
| Director, Information and Public Relation | 1 | |
| Director of State Transport | 1 | |
| Director of Rural Development and Panchayat | 1 | |
| Director of Land Records and Settlement &Consolidation and Land Acquisition | 1 | |
| Director of Local Government | 1 | |
| Labour Commissioner | 1 | |
| Director of Employment Generation | 1 | |
| Director, Welfare of SCs & BCs | 1 | |
| Director, Development of Women and Children | 1 | |
| Director, Information Technology | 1 | |
| Director General, School Education | 1 | |
| Additional Director of Industries | 1 | |
| Additional Registrar of Co-op Societies | 1 | |
| Additional Commissioner, Excise & Taxation | 1 | |
| Deputy Commissioners | 22 | |
| Additional Deputy Commissioner/ Addl. DeputyCommissioner (Development)/Chief Executive Officer | 14 | |
| Joint Development Commissioner, Integrated RuralDevelopment | 1 | |
| Additional Chief Electoral Officer | 1 | |
| Director Mining | 1 | |
| Director, Social Security | 1 | |
| 1 | Total Senior Duty Posts | 126 |
| 2 | Central Deputation Reserve not exceeding 40%of item 1 above | 50 |
| 3 | State Deputation Reserve not exceeding 25% ofitem 1 above | 31 |
| 4 | Training Reserve not exceeding 3.5% of item 1above | 04 |
| 5 | Leave Reserve and Junior Posts Reserve notexceeding 16.5% of Item 1 above | 20 |
| 6 | Posts to be filled by promotion under Rule 8of the Indian Administrative Service (Recruitment) Rules, 1954not exceeding 33 1/3% of Item 1, 2, 3 & 4 above | 70 |
| 7 | Posts to be filled up by Direct Recruitment(Items 1+2+3+4+5-6) | 161 |
| Total Authorised Strength | 231 |
19. [ Rajasthan] [Substituted by Notification No. G.S.R. 1177(E), dated 27.12.2016.]
| Senior Duty Posts under the State Government | 170 | |
| Chief Secretary to Government | 1 | |
| Chairman, Board of Revenue | 1 | |
| Chairman, Rajasthan Civil Service Appellate Tribunal | 1 | |
| Additional Chief Secretary & Ex-officio Director General,HCM RIPA | 1 | |
| Additional Chief Secretary | 2 | |
| Agriculture Production Commissioner | 1 | |
| Principal Secretary to Government | 15 | |
| Chairman, Rajasthan Tax Board | 1 | |
| Director, HCM Rajasthan State Institute of PublicAdministration | 1 | |
| Principal Resident Commissioner | 1 | |
| Secretary to Government | 19 | |
| Divisional Commissioner | 7 | |
| Commissioner for Departmental Enquiries | 1 | |
| Commissioner, Commercial Taxes | 1 | |
| Member, Board of Revenue | 7 | |
| Transport Commissioner | 1 | |
| Registrar, Cooperative Societies | 1 | |
| Commissioner, Labour | 1 | |
| Commissioner, Agriculture | 1 | |
| Commissioner, Excise | 1 | |
| Commissioner, Industries | 1 | |
| Inspector General, Registrations & Stamps | 1 | |
| Commissioner, Tourism | 1 | |
| Member, Rajasthan Tax Board | 1 | |
| Commissioner, Rural Development & Panchayati Raj | 1 | |
| Commissioner, Skill, Employment and Entrepreneurship | 1 | |
| Commissioner, Rashtriya Madhyamik Shiksha Abhiyan, Jaipur | 1 | |
| Special Secretary to Government | 5 | |
| Joint Secretary to Government | 9 | |
| Settlement Commissioner & ex-officio Director ofConsolidation | 1 | |
| District Collector & District Magistrate | 33 | |
| Director, Watershed Development & Soil Conservation | 1 | |
| Director, Secondary Education | 1 | |
| Director, Women & Child Development | 1 | |
| Director, State Insurance & Provident Fund | 1 | |
| Chief Executive Officer, Zila Parishad | 25 | |
| Additional Commissioner, Commercial Taxes | 2 | |
| Director, Information & Public Relations | 1 | |
| Director, Department of Information Technology andCommunication | 1 | |
| Secretary, Rajasthan Public Service Commission | 1 | |
| Director, Social Justice & Empowerment Department | 1 | |
| Director, Mines & Geology Department | 1 | |
| Mission Director, National Health Mission | 1 | |
| Commissioner, Mid-Day -Meal | 1 | |
| Commissioner, Employment Guarantee Scheme | 1 | |
| Director, Elementary Education | 1 | |
| Commissioner, Colonization | 1 | |
| Additional Commissioner (Investment and NRIs) | 1 | |
| Director, Integrated Child Development Scheme | 1 | |
| Director, Child Empowerment Department | 1 | |
| Director, Tribal Affairs | 1 | |
| Additional Chief Electoral Officer | 1 | |
| Director, College Education | 1 | |
| Director, Disabilities | 1 | |
| Director, Horticulture Department | 1 | |
| Commissioner, Local Self Government Department | 1 | |
| 1 | Total Senior Duty Posts | 170 |
| 2 | Central Deputation Reserve not exceeding 40% of item 1 above | 68 |
| 3 | State Deputation Reserve not exceeding 25% of item 1 above | 42 |
| 4 | Training Reserve not exceeding 3.5% of item 1 above | 05 |
| 5 | Leave Reserve and Junior Posts Reserve not exceeding 16.5% ofItem 1 above | 28 |
| 6 | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1, 2, 3 & 4 above | 95 |
| 7 | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 218 |
| Total Authorised Strength | 313 |
| Senior Duty Posts under the State Govt. | 27 | ||
| Chief Secretary to the Government | 1 | ||
| Additional Chief Secretary | 1 | ||
| Principal Secretary | 4 | ||
| Commissioner-cum-Secretary | 8 | ||
| Secretary to Govt./Joint Secretaries/Deputy Secretaries | 9 | ||
| District Magistrate and Collector | 4 | ||
| 1. | Total Senior Duty Posts | 27 | |
| 2. | Central Deputation Reserve not exceeding 40% of item 1 above | 11 | |
| 3. | State Deputation Reserve not exceeding 25% of Item 1 above | 06 | |
| 4. | Training Reserve not exceeding 3.5% of Item 1 above | 01 | |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5% ofItem 1 above | 04 | |
| 6. | Posts to be filled by promotion under Rule 8 of the The IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding33& | 14 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 34 | |
| Total Authorized Strength | 48 |
21. [ Tamil Nadu] [Notification No. 11031/4/2003-AIS-II(A) dated 14.07.2008]
| 1. | Senior Posts under the State Government | 193 | Minimum Tenure of Posting (in years) |
| Chief Secretary | 1 | ||
| Vigilance Commissioner | 1 | ||
| Principal Commissioner Revenue Administration | 1 | ||
| Development Commissioner | 1 | ||
| Special Commissioners | 8 | ||
| Chief Electoral Officer & Secretary to Government | 1 | ||
| Commissioner of Prohibition & Excise | 1 | ||
| Secretary State Planning Commission | 1 | ||
| Commissioner of Transport | 1 | ||
| Special Commissioner of Archives &HR | 1 | ||
| Director, Anna Institute of Management | 1 | ||
| Special Commissioner of Indian Medicine and Homeopathy | 1 | ||
| Special Commissioner of Museums | 1 | ||
| Commissioner for Disciplinary Proceedings, Chennai | 1 | ||
| Resident Commissioner, Tamil Nadu House, New Delhi | 1 | ||
| Secretaries/Spl.Secretaries to Government | 30 | ||
| Secretary to Governor | 1 | ||
| Secretary to Chief Minister | 1 | ||
| Industries Commissioner & Director of Industries &Commerce | 1 | ||
| Commissioner Sugar | 1 | ||
| Commissioner for Civil Supplies | 1 | ||
| Commissioner of Town Panchayats | 1 | ||
| Commissioner of Milk Production | 1 | ||
| Registrar of Cooperative Societies | 1 | ||
| Commissioner of Labour | 1 | ||
| Commissioner of Municipal Administration | 1 | ||
| Commissioner of Rural Development | 1 | ||
| Chairman, Teachers Recruitment Board | 1 | ||
| Secretary, State Human Rights Commission | 1 | ||
| Commissioner of Technical Education | 1 | ||
| State Commissioner of Disabled | 1 | ||
| Commissioner of Maternal Child Health & Welfare | 1 | ||
| Inspector general of Registration | 1 | ||
| Commissioner of Agriculture | 1 | ||
| Commissioner of Survey and Settlements | 1 | ||
| Commissioner of Employment and Training | 1 | ||
| Commissioner of Rehabilitation | 1 | ||
| Commissioner of Handlooms and Textiles | 1 | ||
| Commissioner of Fisheries | 1 | ||
| Commissioner of Town & Country Planning | 1 | ||
| Commissioner of Geology & Mining | 1 | ||
| Additional/Joint/Deputy Secretaries to Government | 23 | ||
| Director of Adi Dravidar & Tribal Welfare | 1 | ||
| Deputy/Joint/Additional Commissioners | 9 | ||
| Director of Small Savings & Raffles | 1 | ||
| Director of Stationery & Printing | 1 | ||
| Director of Backward Classes | 1 | ||
| Deputy/Joint/Additional Commissioners for Commercial Taxes | 4 | ||
| Addl. Commissioner of Industries & Commerce | 1 | ||
| Collectors | 31 | ||
| Director of Land Reforms | 1 | ||
| Additional Director of Agriculture | 1 | ||
| Secretary, State Election Commission | 1 | ||
| Director of MBC & De-notified Communities | 1 | ||
| Director of Agricultural Marketing | 1 | ||
| Director of Horticulture & Plantation Crops | 1 | ||
| Director of Treasuries & Accounts | 1 | ||
| Director of Statistics | 1 | ||
| Additional Registrar of Co-op. Societies | 1 | ||
| Director of Information & Public Relations | 1 | ||
| Director of Sericulture | 1 | ||
| Director of Social Welfare | 1 | ||
| Sub-Collectors/Additional Collectors/Additional Collectors(Development) | 20 | ||
| Secretary, TNPSC | 1 | ||
| Commissioner, HR & CE | 1 | ||
| Commissioner for Disciplinary Proceedings (Madurai/Coimbatore) | 2 | ||
| Additional Director of Social Welfare | 1 | ||
| Director of Tourism | 1 | ||
| Controller of Examinations, TNPSC | 1 | ||
| Director of Urban Land Ceiling | 1 | ||
| Deputy Secretary/Joint Secretary/Additional Secretary to ChiefMinister | 3 | ||
| Commissioner, Data Centre | 1 | ||
| 1. | Total Senior Duty Posts | 193 | |
| 2. | CDR not exceeding 40% of item 1 above | 77 | |
| 3. | SDR not exceeding 25% of Item 1 above 48 | ||
| 4. | TR not exceeding 3.5% of Item 1 above | 6 | |
| 5. | LR and Junior Posts Reserve not exceeding 16.5% of Item 1above | 31 | |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding33.3% of Item 1,2,3 & 4 above | 108 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 247 | |
| Total Authorized Strength | 355 |
22. [ Uttarakhand] [Substituted by Notification No. G.S.R. 1023(E), dated 30.12.2015]
| Senior Duty Posts under the State Government | 66 | |
| Chief secretary & Chairman UJVNL | 1 | |
| Additional Chief Secretary & IDC/FRDC | 1 | |
| Principal Secretary to Government | 2 | |
| Principal Secretary, Personnel, GAD, SAD, HRD Vigilance &Chief Electoral Officer | 1 | |
| Principal Secretary, Home Jail & Home Guards | 1 | |
| Chairman Board of Revenue | 1 | |
| Principal Secretary Forests & Rural DevelopmentCommissioner | 1 | |
| Principal Secretary Industry Commerce & Civil Aviation | 1 | |
| Principal Secretary Social Welfare, Women Empowerment &Child Development, Minority Welfare | 1 | |
| Resident commissioner | 1 | |
| Secretary to Government | 4 | |
| Secretary Rural Development & Panchayati Raj | 1 | |
| Secretary, Home & Disaster management | 1 | |
| Secretary,Forest & watershed | 1 | |
| Secretary, IT Science & Technology | 1 | |
| Secretary PWD | 1 | |
| Secretary Health, Medical Education, Food & Supplies | 1 | |
| Secretary, Transport, Urban Development & Housing | 1 | |
| Secretary Sports & Youth Welfare | 1 | |
| Secretary, Irrigation Minor Irrigation & Drinking Water | 1 | |
| Secretary to Governor | 1 | |
| Secretary to Chief Minister | 1 | |
| Commissioner Garhwal & Rural Development Commissioner | 1 | |
| Commissioner Kumaon & Director ATI | 1 | |
| Secretary Finance & Excise | 1 | |
| Secretary Power | 1 | |
| Secretary, Tourism and Ecotourism & CEO TourismDevelopment Board | 1 | |
| Director Industries & MD SIDCUL | 1 | |
| Commissioner, Labour and Director, Training & Employment &DG Education | 1 | |
| Director, Cultural & Sports | 1 | |
| Transport Commissioner & MD Transport Corporation | 1 | |
| Director General, Information & Public Relation (DIPR) | 1 | |
| Registrar, Co-operatives, Commissioner Excise, Taxes & IGStamps & Registration | 1 | |
| District Magistrate | 13 | |
| Additional Secretary | 10 | |
| Vice Chairman MDDA (Mussoorie Dehradun development Authority) | 1 | |
| Chief Development Officer | 4 | |
| Municipal Commissioner, Municipal Corporation Dehradun | 1 | |
| 1. | Total Senior Duty Posts | 66 |
| 2. | Central Deputation Reserve not exceeding 40% of item 1 above | 26 |
| 3. | State Deputation Reserve not exceeding 25% of item 1 above | 16 |
| 4. | Training Reserve not exceeding 3.5% of item 1 above | 02 |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5% ofitem 1 above | 10 |
| 6. | Posts to be filled by promotion under Rule 8 of The IndianAdministrative Service(Recruitment) Rules, 1954 not exceeding 331/3% of item 1,2,3 & 4 | 36 |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 84 |
| Total Authorized Strength | 120 |
23. [ Uttar Pradesh] [Notification No. 11031/05/2010-AIS-II(A) dated 17.05.2010]
| Senior Duty Posts under the State Government | 290 | Minimum Tenure of Posting (in years) | |
| Chief Secretary | 1 | ||
| Chairman, Board of Revenue & Adviser, Land Reforms | 1 | ||
| Chairman, Administrative Tribunal and Chairman, VigilanceCommission | 1 | ||
| Member, Board of Revenue | 2 | ||
| Director General, Training | 1 | ||
| Divisional Commissioners (Agra, Varanasi, Meerut, Lucknow,Allahabad, Kanpur) | 6 | ||
| Principal Secretary to the Government | 10 | ||
| Resident Commissioner, New Delhi | 1 | ||
| Agriculture Production Commissioner | 1 | ||
| Industrial Development Commissioner | 1 | ||
| Social Welfare Commissioner | 1 | ||
| Principal Secretary to Governor | 1 | ||
| Principal Secretary to Chief Minister | 1 | ||
| Director General, State Institute of Rural Development | 1 | ||
| Divisional Commissioners | 11 | ||
| Secretary to Government | 34 | ||
| Secretary to Chief Minister | 2 | ||
| Sales Taxes Commissioner | 1 | ||
| Commissioner of Rural Development | 1 | ||
| Transport Commissioner | 1 | ||
| Registrar, Cooperative Societies | 1 | ||
| Director, Administrative Training Institute | 1 | ||
| Director of Industries | 1 | ||
| Excise Commissioner | 1 | ||
| Director, Handlooms | 1 | ||
| Cane Commissioner | 1 | ||
| Secretary, Board of Revenue | 1 | ||
| Director General, Prisons | 1 | ||
| Director General, Tourisms | 1 | ||
| Labour Commissioner | 1 | ||
| Chairman Administrative Tribunal II | 1 | ||
| Member (Judicial) Board of Revenue | 2 | ||
| Commissioner, Food | 1 | ||
| Entertainment Tax Commissioner | 1 | ||
| Inspector General of Registration & Stamps | 1 | ||
| Commissioner for Consolidation | 1 | ||
| Principal Staff Officer to Chief Secretary | 1 | ||
| Director, Culture | 1 | ||
| District Magistrates | 70 | ||
| Joint Development Commissioner/CDO/Additional/Joint ProjectAdministrator, Area Development | 14 | ||
| Special Secretary to Government | 54 | ||
| Joint Secretary to Government | 30 | ||
| Additional/Joint Labour Commissioner | 1 | ||
| Additional/Joint Director of Industries | 2 | ||
| Additional Registrar, Cooperative Societies | 2 | ||
| Additional Commissioner, Rural Development | 1 | ||
| Additional/Joint Sales Tax. Commissioner | 1 | ||
| Director, Panchayats | 1 | ||
| Director, Information | 1 | ||
| Director, Training & Employment | 1 | ||
| Director, Social Welfare | 1 | ||
| Secretary, Public Service Commission | 1 | ||
| Director, Urban Land Ceiling | 1 | ||
| Relief Commissioner | 1 | ||
| Director, Local Bodies | 1 | ||
| Regional Food Controller | 2 | ||
| Director(Administration), Medical Health & Family Welfare | 1 | ||
| Additional Registrar, Cooperative Societies | 1 | ||
| Deputy Land Reforms Commissioner | 1 | ||
| Director, Bureau of Public Enterprises and Joint/SpecialSecretary to Government | 1 | ||
| Director (Administration), SGPGI | 1 | ||
| Additional Director, Administrative Training Institute | 1 | ||
| Additional Resident Commissioner | 1 | ||
| 1. | Total Senior Duty Posts | 290 | |
| 2. | CDR not exceeding 40% of item 1 above | 116 | |
| 3. | SDR not exceeding 25% of Item 1 above | 73 | |
| 4. | TR not exceeding 3.5% of Item 1 above | 10 | |
| 5. | LR and Junior Posts Reserve not exceeding 16.5% of Item 1above | 48 | |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding33.3% of Item 1,2,3 & 4 above | 163 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 374 | |
| Total Authorized Strength | 537 |
24. [ West Bengal] [Substituted by Notification No. G.S.R. 1584(E), dated 22.12.2017.]
| Senior Duty Posts under the State Government | 205 | |
| Chief Secretary | 1 | |
| Additional Chief Secretary, Home and Hill Affairs Department | 1 | |
| Additional Chief Secretary, Forest Department | 1 | |
| Additional Chief Secretary, Health and Family WelfareDepartment | 1 | |
| Additional Chief Secretary, Finance Department | 1 | |
| Additional Chief Secretary, Industry commerce and EnterprisesDepartment | 1 | |
| Additional Chief Secretary, Agriculture Department | 1 | |
| Land reforms Commissioner & Principal Secretary L& LRand RR & R Department | 1 | |
| Principal Secretary, Personnel and Administrative Reforms &e-Governance Department | 1 | |
| Principal Secretary, Backward Class Welfare Department | 1 | |
| Principal Secretary, Panchayat & Rural DevelopmentDepartment | 1 | |
| Food Commissioner & Principal Secretary, Food & Civilsupplies Department | 1 | |
| Principal Secretary, Higher Education, Science &Technology and Biotech Department | 1 | |
| Principal Secretary, Labour Department | 1 | |
| Principal Secretary, Micro, Small and Medium Enterprises andTextiles Department | 1 | |
| Principal Secretary, Power & Non-Conventional EnergySources Department | 1 | |
| Principal Secretary, Public Health Engineering Department | 1 | |
| Principal Secretary, Public works Department | 1 | |
| Principal Secretary, School Education Department | 1 | |
| Principal Secretary, Transport Department | 1 | |
| Principal Secretary, Urban Development & Municipal AffairsDepartment | 1 | |
| Principal Secretary, Women & Child Development and SocialWelfare Department | 1 | |
| Principal Resident Commissioner, Government of West Bengal,New Delhi | 1 | |
| Principal Secretary, Fisheries Department | 1 | |
| Principal Secretary, Animal Resources Development Department | 1 | |
| Principal Secretary, Technical Education & TrainingDepartment | 1 | |
| Principal Secretary, Water Resources Investigation &Development Department | 1 | |
| Principal Secretary, Information & Cultural AffairsDepartment | 1 | |
| Principal Secretary, Irrigation and Waterway Department | 1 | |
| Principal Secretary, Minority Affairs and Madrasah EducationDepartment | 1 | |
| Municipal Commissioner, Kolkata Municipal Corporation | 1 | |
| Chief Commissioner, GST | 1 | |
| Commissioner, Presidency Division | 1 | |
| Commissioner, Burdwan Divison | 1 | |
| Commissioner, Jalpaiguri Division | 1 | |
| Commissioner, Malda Division | 1 | |
| Commissioner, Medinipur Division | 1 | |
| Secretary, Finance (Revenue) | 1 | |
| Secretary, Finance (Institutional Finance) | 1 | |
| Secretary, Finance (Budget) | 1 | |
| Secretary, Finance (Treasury) | 1 | |
| Commissioner, GST | 2 | |
| Inspector General of Registration & Commissioner, StampRevenue | 1 | |
| Secretary, MSME | 1 | |
| Secretary, ICE (Commerce & Industries) | 1 | |
| MD, WB Industrial Development Corporation | 1 | |
| Secretary, HFW (Medical Education) | 1 | |
| Secretary, HFW (Infrastructure & Insurance) | 1 | |
| Director General, AYUSH | 1 | |
| Commissioner, FW & NHM | 1 | |
| Commissioner, Food Safety and Standard | 1 | |
| Secretary, Planning, Statistics and Programme Monitoring | 1 | |
| Secretary, PWD | 1 | |
| Secretary, Agriculture Marketing | 1 | |
| Secretary, Consumer Affairs Department | 1 | |
| Secretary, Co-operation Department | 1 | |
| Secretary, Correctional Administration Department | 1 | |
| Secretary, Disaster Management and Civil Defence Department | 1 | |
| Secretary, Environment Department | 1 | |
| Secretary, Fire & Emergency Services Department | 1 | |
| Secretary, Food Processing Industries & HorticultureDepartment | 1 | |
| Secretary, Information Technology and Electronics Department | 1 | |
| Secretary, Self Help Group & Self Employment Department | 1 | |
| Secretary, Mass Education and Library Services Department | 1 | |
| Secretary, North Bengal Development Department | 1 | |
| Secretary, Paschimanchal Unnayan Affairs Department | 1 | |
| Secretary, Sunderban Affairs Department | 1 | |
| Secretary, Youth Services and Sports Department | 1 | |
| Secretary, Tourism Department | 1 | |
| Secretary/Special Secretary to Government | 3 | |
| Chief Electoral Officer | 1 | |
| Commissioner, Social Welfare | 1 | |
| Principal Secretary, Gorkhaland Territorial Administration | 1 | |
| Labour Commissioner | 1 | |
| Commissioner, Panchayats | 1 | |
| Commissioner, School Education | 1 | |
| Excise Commissioner | 1 | |
| Transport Commissioner | 1 | |
| Member Secretary, Pollution Control Board | 1 | |
| Chief Executive Officer, Kolkata Metropolitan DevelopmentAuthority | 1 | |
| Commissioner, MNREGS Programme | 1 | |
| Special Resident Commissioner Government of West Bengal | 1 | |
| Secretary, UD and MD, HIDCO | 1 | |
| Commissioner, Textiles and Sericulture | 1 | |
| Director of Employment | 1 | |
| Director and CEO, WB State Rural Livelihood Mission | 1 | |
| Director, SUDA | 1 | |
| Director of Land Records & Survey | 1 | |
| Commissioner for Backward Classes Welfare | 1 | |
| Additional Secretary/Joint Secretary/Commissioner in theDepartment 35 | ||
| Director of Micro, Small and Medium Industries | 1 | |
| Director of District Distribution Procurement & Supply | 1 | |
| Secretary, Vigilance Commission | 1 | |
| Registrar, Co-operative Societies | 1 | |
| Director of fisheries | 1 | |
| Director, ESI | 1 | |
| Commissioner, Agriculture Income Tax & Profession Tax | 1 | |
| Advisor, Industries & Additional Resident Commissioner | 1 | |
| Director of Industires | 1 | |
| Secretary, KMDA | 1 | |
| Special Municipal Commissioner, Kolkata Municipal Corporation2 | ||
| Additional Chief Electoral Officer | 1 | |
| Mission Director, Education | 2 | |
| Special Commissioner, GST | 4 | |
| District Magistrate and Collector | 25 | |
| Chief Executive Officer, Asansol Durgapur DevelopmentAuthority | 1 | |
| Chief Executive Officer, Siliguri Jalpaiguri DevelopmentAuthority | 1 | |
| Chief Executive Officer, Haldia Development Authority | 1 | |
| Additional District Magistrate/DLLRO | 25 | |
| OSD, to Chief Secretary | 1 | |
| Commissioner, Asansol Municipal Corporation | 1 | |
| Commissioner, Bidhannagar Municipal Corporation | 1 | |
| Commissioner, Durgapur Municipal Corporation | 1 | |
| Commissioner, Howrah Municipal Corporation | 1 | |
| Commissioner, Siliguri Municipal Corporation | 1 | |
| 1 | Total Senior Duty Posts | 205 |
| 2 | Central Deputation Reserve not exceeding 40%of item 1 above | 82 |
| 3 | State Deputation Reserve not exceeding 25% ofitem 1 above | 51 |
| 4 | Training Reserve not exceeding 3.5% of item 1above | 07 |
| 5 | Leave Reserve and Junior Posts Reserve notexceeding16.5% of Item 1 above | 33 |
| 6 | Posts to be filled by promotion under Rule 8of the Indian Administrative Service (Recruitment) Rules,1954 notexceeding 33 1/3% of Item 1, 2, 3 & 4 above | 115 |
| 7 | Posts to be filled up by Direct Recruitment(Items 1+2+3+4+5-6) | 263 |
| Total Authorised Strength | 378 |