Section 4 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982

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Details of Ownership and Management:-

(a)How the Chairman of Governing Body is selected (enclose the rules regarding his selection and removal).

(b)How the other members of Managing/Executive Committee are selected.

(c)Indicate in brief the dispute between Chairman and other members if any.

(d)Principal or Head of the Institute:-

(How he is selected) enclose rules.

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