Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Jharkhand - Subsection Section 4(a) in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982 (a)How the Chairman of Governing Body is selected (enclose the rules regarding his selection and removal).
