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[Cites 0, Cited by 6] [Entire Act]

State of Sikkim - Section

Section 14 in Sikkim Registration of Companies Act, 1961

14. (i) For the purpose of the registration of companies under this Act there shall be offices at such places as the Government of Sikkim thinks fit

(ii)The Government of Sikkim may appoint such officer it thinks necessary for the registration of companies under this Act and may make regulations with respect to their duties