Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Sikkim - Subsection Section 14(ii) in Sikkim Registration of Companies Act, 1961 (ii)The Government of Sikkim may appoint such officer it thinks necessary for the registration of companies under this Act and may make regulations with respect to their duties
