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State of Haryana - Section

Section 17 in The Punjab Excise Act, 1914

17. Power of State Government to prohibit import, export and transport of intoxicants.

- The State Government may by notification -
(a)prohibit the import or export of any intoxicant into or from Punjab [Haryana] [See Haryana Adaptation of Laws Order 1968.] , or any part thereof ; or
(b)prohibit the transport of any intoxicant.