Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Haryana - Subsection Section 17(a) in The Punjab Excise Act, 1914 (a)prohibit the import or export of any intoxicant into or from Punjab [Haryana] [See Haryana Adaptation of Laws Order 1968.] , or any part thereof ; or
