Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21B] [Entire Act] Union of India - Subsection Section 21B(2) in The Aircraft Rules, 1937 (2)Every person shall comply with the requirements issued by the Director-General under sub-rule (1).] [Substituted by G.S.R. 1202, dated 23.7.1976. ]
