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Union of India - Section

Section 21B in The Aircraft Rules, 1937

21B. Aircraft in distress.

(1)The Director-General may issue requirements to be followed by concerned persons for providing assistance to aircraft in distress in accordance with Annex 12 to the Convention.
(2)Every person shall comply with the requirements issued by the Director-General under sub-rule (1).] [Substituted by G.S.R. 1202, dated 23.7.1976. ]