Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] Union of India - Subsection Section 74(2) in Central Council of Homoeopathy (General) Regulations, 2018 (2)The President shall be the Controlling Authority in terms of Service Rules 195 of Travelling Allowances, Rules of the Government of India.
