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Union of India - Section

Section 74 in Central Council of Homoeopathy (General) Regulations, 2018

74. Travelling allowances, etc. to members.

(1)The Central Council shall pay the Travelling Allowances or Daily Allowances, and conveyance charges to non-officials and officials members of the Central Council for undertaking the assignments and duties of the Central Council, as per sub-regulation (2).
(2)The President shall be the Controlling Authority in terms of Service Rules 195 of Travelling Allowances, Rules of the Government of India.
(3)The Official or non-official members of the Central Council shall be decided by the Central Government.