Section 3(1)(ii) in Andhra Pradesh Water, Land And Trees Rules, 2004

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(ii) in Andhra Pradesh Water, Land And Trees Rules, 2004

(ii)The Authority may take on deputation such other officers or members of staff subordinate to the Administrator either on contract basis or from the surplus manpower cell

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State of Andhra Pradesh - Subsection

Section 3(1)(ii) in Andhra Pradesh Water, Land And Trees Rules, 2004