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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1) in Andhra Pradesh Water, Land And Trees Rules, 2004

(1)
(i)The Government may designate officers as Administrator who shall assist the Authority in discharging its duties.
(ii)The Authority may take on deputation such other officers or members of staff subordinate to the Administrator either on contract basis or from the surplus manpower cell