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[Cites 1, Cited by 3]

Himachal Pradesh High Court

The State Of H.P. And Another vs . Neema Devi A/W on 13 July, 2022

Bench: Sabina, Jyotsna Rewal Dua

The State of H.P. and another vs. Neema Devi a/w connected matter CWP No.1640 of 2022 a/w .

CWP No.1940 of 2022 13.07.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners/State.

Mr. Vijay Kaundal, Advocate, for the respondent, in CWP No.1640 of 2022.

CWP No.1640/2022 & CMP No.2885/2022 Notice. Mr. Vijay Kaundal, learned counsel, accepts notice on behalf of the respondent and seeks time to file reply.

List again on 24.11.2022.

CWP No.1940/2022 & CMP No.3617/2022 Let notice be issued to the respondent for 24.11.2022, on taking steps within a week.







                                                            ( Sabina )
                                                             Judge



                                                      ( Jyotsna Rewal Dua )
               July 13, 2022 (KS)                             Judge




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