Himachal Pradesh High Court
The State Of H.P. And Another vs . Neema Devi A/W on 13 July, 2022
Bench: Sabina, Jyotsna Rewal Dua
The State of H.P. and another vs. Neema Devi a/w connected matter CWP No.1640 of 2022 a/w .
CWP No.1940 of 2022 13.07.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners/State.
Mr. Vijay Kaundal, Advocate, for the respondent, in CWP No.1640 of 2022.
CWP No.1640/2022 & CMP No.2885/2022 Notice. Mr. Vijay Kaundal, learned counsel, accepts notice on behalf of the respondent and seeks time to file reply.
List again on 24.11.2022.
CWP No.1940/2022 & CMP No.3617/2022 Let notice be issued to the respondent for 24.11.2022, on taking steps within a week.
( Sabina )
Judge
( Jyotsna Rewal Dua )
July 13, 2022 (KS) Judge
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