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State of Uttarakhand - Section

Section 9 in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

9. Preferential qualification.

(1)The candidate having knowledge of English typing/Computer operating shall be given preference having other qualification equal.
(2)A candidate who has served in the territorial army for a minimum period of two years, or obtained a "B" certificate of National Cadet Corps shall, other tilings being equal, be given preference to the matter of direct recruitment.